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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2)(b) in Telangana Small Causes Courts Act, 1330 F

(b)the jurisdiction of the vacation Civil Judge shall extend to all suits, appeals and other proceedings pending in, or cognizable by, any small Causes Courts (whether a Court of Chief Judge, a Court of Additional Judge (Senior Civil Judge) or Rent Controller (Junior Civil Judge) in the unit of Court of Small Causes when such Court are adjourned for summer Vacation.