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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1)(i) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(i)a sufficient supply of wholesome drinking water for the use of persons employed in or frequenting such building; the quantity and the places and the method of storage and supply being prescribed by the licensing authority; and