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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(5)(e) in New Town Kolkata Planning Area (Building) Rules, 2014

(e)If the basement is not used for car parking purposes, ramps will not have to be provided. In such cases, at least two staircases of minimum width as per use group shall have to be provided and such staircase shall be enclosed type;