Supreme Court - Daily Orders
Manipal University vs The State Of Karnataka on 29 January, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.8 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).20166-20222/2014
(Arising out of impugned final judgment and order dated 02-04-2014
in STRP NoS. 412/2013, 795/2013, 796/2013, 797/2013, 798/2013,
799/2013, 800/2013, 801/2013, 802/2013, 803/2013, 804/2013,
805/2013, 806/2013, 807/2013, 808/2013, 809/2013, 810/2013,
811/2013, 812/2013, 813/2013, 814/2013, 815/2013, 816/2013,
817/2013, 818/2013, 819/2013, 820/2013, 821/2013, 822/2013,
823/2013, 824/2013, 825/2013, 826/2013, 827/2013, 828/2013,
829/2013, 830/2013, 831/2013, 832/2013, 833/2013, 834/2013,
835/2013, 836/2013, 837/2013, 838/2013, 839/2013, 840/2013,
841/2013, 842/2013, 843/2013, 844/2013, 845/2013, 846/2013,
847/2013, 848/2013, 849/2013, 850/2013 passed by the High Court Of
Karnataka Circuit Bench At Dharwad)
MANIPAL UNIVERSITY Petitioner(s)
VERSUS
THE STATE OF KARNATAKA Respondent(s)
Date : 29-01-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Arvind Datar, Sr.Adv.
Mr. R.V. Eashwar, Sr. Adv.
Mr. Mahesh Agarwal, adv.
Mr. Vivek Jain, Adv.
Mr. Vikrant Pachnanda, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Devadatt Kamat, AAG
Mr. V. N. Raghupathy, AOR
Mr. Aditya Bhat, adv.
Mr. Rajesh Inamdar, Adv.
Mr. Javedur Rahman,Adv.
Mr. Parikshit P. Angadi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.01.30 Leave granted.
11:07:21 IST Reason:(NEETU KHAJURIA) (KAILASH CHANDER) COURT MASTER BRANCH OFFICER