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Supreme Court - Daily Orders

Manipal University vs The State Of Karnataka on 29 January, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.8                           COURT NO.3                  SECTION IV-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).20166-20222/2014

     (Arising out of impugned final judgment and order dated 02-04-2014
     in STRP NoS.     412/2013, 795/2013, 796/2013, 797/2013, 798/2013,
     799/2013,   800/2013,   801/2013,   802/2013, 803/2013,  804/2013,
     805/2013,   806/2013,   807/2013,   808/2013, 809/2013,  810/2013,
     811/2013,   812/2013,   813/2013,   814/2013, 815/2013,  816/2013,
     817/2013,   818/2013,   819/2013,   820/2013, 821/2013,  822/2013,
     823/2013,   824/2013,   825/2013,   826/2013, 827/2013,  828/2013,
     829/2013,   830/2013,   831/2013,   832/2013, 833/2013,  834/2013,
     835/2013,   836/2013,   837/2013,   838/2013, 839/2013,  840/2013,
     841/2013,   842/2013,   843/2013,   844/2013, 845/2013,  846/2013,
     847/2013, 848/2013, 849/2013, 850/2013 passed by the High Court Of
     Karnataka Circuit Bench At Dharwad)

     MANIPAL UNIVERSITY                                                Petitioner(s)

                                                 VERSUS

     THE STATE OF KARNATAKA                                            Respondent(s)

     Date : 29-01-2018 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)             Mr.   Arvind Datar, Sr.Adv.
                                   Mr.   R.V. Eashwar, Sr. Adv.
                                   Mr.   Mahesh Agarwal, adv.
                                   Mr.   Vivek Jain, Adv.
                                   Mr.   Vikrant Pachnanda, Adv.
                                   Mr.   E. C. Agrawala, AOR

     For Respondent(s)             Mr.   Devadatt Kamat, AAG
                                   Mr.   V. N. Raghupathy, AOR
                                   Mr.   Aditya Bhat, adv.
                                   Mr.   Rajesh Inamdar, Adv.
                                   Mr.   Javedur Rahman,Adv.
                                   Mr.   Parikshit P. Angadi, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.01.30 Leave granted.

11:07:21 IST Reason:

(NEETU KHAJURIA) (KAILASH CHANDER) COURT MASTER BRANCH OFFICER