Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Himachal Pradesh High Court

Sazaad Deen vs . State Of H.P. on 4 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Sazaad Deen vs. State of H.P. Cr. Appeal No. 687 of 2019 04.03.2023 Present: Mr. Divya Raj Singh, Advocate Vice Mr. Ram Bisht, Advocate, for the appellant.

Mr. B.C. Verma, Additional Advocate General and Mr. R.P. Singh, Deputy Advocate General, for the respondent/State.

Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that the learned arguing counsel is not available today.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 4th March, 2023 (reena) ::: Downloaded on - 04/03/2023 20:33:37 :::CIS