Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Powerloom Registration Funds Rules, 1992

14. Administration.

- The day-to-day administration of the fund shall be carried on by the Commissioner of Handlooms and Textile who is also the Member-Secretary of the Board with the help of the staff as maybe appointed for the purpose.