Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(5) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

(5)No business which is required under any provision of the Act or the rule made thereunder to be transacted by a special resolution shall be transacted in a meeting of a committee unless previous notice of the intention to transact such business has been given.