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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(ix) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(ix)lands used as may be needed for rotational plantation to maintain the planted areas as on the commencement of this Act but not exceeding 7-½ per cent of the planted area ;