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[Cites 0, Cited by 0] [Section 3AC(4)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(4)(v) in The Haryana Development and Regulation of Urban Areas Act, 1975

(v)constitute a professional multi-disciplinary Project Management Team and one or more Advisory Committee or Committees or Sectoral Sub-Committee or Project Implementation Sub-Committee, or engage suitable service providers or advisors or consultants to advise the Board for the efficient discharge of its functions;