Kerala High Court
G.Manmathan Nair vs The Chirayinkil Service Co-Op. Bank Ltd on 11 July, 2008
Author: Thottathil B.Radhakrishnan
Bench: Thottathil B.Radhakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 14167 of 2008(J)
1. G.MANMATHAN NAIR, SENIOR CLERK,
... Petitioner
Vs
1. THE CHIRAYINKIL SERVICE CO-OP. BANK LTD,
... Respondent
2. THE PRESIDENT IN CHARGE,THE CHIRAYINKIL
3. THE ASSISTANT REGISTRAR OF CO-OPERATIVE
4. SMT.D.GIRIJA, BHAMA AMRUTAM, ALAMKODE
For Petitioner :SRI.K.V.SOHAN
For Respondent :SRI.THOMAS ABRAHAM
The Hon'ble MR. Justice THOTTATHIL B.RADHAKRISHNAN
Dated :11/07/2008
O R D E R
THOTTATHIL B. RADHAKRISHNAN, J.
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W.P.(C) NO.14167 OF 2008
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Dated this the 11th day of July, 2008
J U D G M E N T
Memo dated 2nd July 2008 submitted by the petitioner is recorded and this writ petition is dismissed as withdrawn, with leave, as sought for.
Sd/-
THOTTATHIL B. RADHAKRISHNAN, JUDGE skr/21/7/08 // True copy // P.A. to Judge.