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[Cites 0, Cited by 0] [Section 124(3)] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(3)(a) in The Manipur Municipalities Act,1994.

(a)affects or is likely to affect prejudicially the stability or safety of the building, or the condition of the building in respect of drainage, ventilation, sanitation or hygiene;