Section 139 in The Andaman and Nicobar Islands Port Rules, 2004
139. Repeal saving.
- The Andaman and Nicobar Islands (Entry of sea-going vessel in Ports) Rules, 1972 are hereby repealed, Notwithstanding such repeal, anything done or any action taken under the previous Rules shall be deemed to have been done or taken. under the corresponding provisions of these Rules.
