Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 379] [Entire Act] State of Rajasthan - Subsection Section 379(1) in The General Rules (Civil), 1986 (1)All books in the library shall be entered in the General Register of Books (Reg. 72) and also in the classified Catalogue.