Bombay High Court
Imran Jabbar Pathan vs The State Of Maharashtra And Anr on 11 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2028 OF 2021
Imran Jabbar Pathan ....PETITIONER
V/S
The State Of Maharashtra And Anr ....RESPONDENT
ADV. RAHUL V. SHINDE for Petitioner. Mr. K. V. Saste, APP for Respondent/State.
CORAM : HON'BLE SHRI JUSTICE S.S. SHINDE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 11th August, 2021 P.C. :
At the request of the learned Counsel for the Petitioner/Applicant, S.O. to 26/08/2021 .
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