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[Cites 0, Cited by 0] [Section 131(9)] [Section 131] [Entire Act]

State of Uttarakhand - Subsection

Section 131(9)(k) in Uttarakhand Panchayati Raj Act, 2016

(k)(1) section 10-A, 11-A and section 123 of Chapter 1 and sections 125, [125A] [Inserted by Uttarakhand Act No. 10 of 2019.] 126, 127, 127A, 128, 129, 130, 131, 132, 133, 134, 134A, 135, 135A, 135C, and 136 of Chapter 3 of Part VII of Representation of People Act, 1951 shall be applicable as they were-