Central Information Commission
Shri.Mohan Prasad Singh vs Allahabad Bank on 22 July, 2010
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Central Information Commission
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(Ph: 01126160943)
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No.CIC/SM/C/2010/000493
Dated: 22 July 2010
Name of the Complainant : Shri Mohan Prasad Singh
Vill & Post - Gotpa,
Via - Bikramganj,
Distt - Rohtas, Bihar - 802 212.
Name of the Public Authority : The Manager,
Allahabad Bank,
Sasaram, Bihar.
The Zonal Manager & The CPIO,
Allahabad Bank,
Zonal Office, Patna Road,
Kotwali Chanak, Patna - 800 001.
ORDER
The Commission has received a petition from Shri Mohan Prasad Singh of Rohtas, stating that his RTIapplication of 7 January 2010 filed with the Central Public Information Officer, Allahabad Bank, Sasaram, Bihar, has not been responded to within the time limit prescribed under the Right to Information (RTI) Act, 2005. A copy of his RTIapplication is enclosed for ready reference.
2. The Commission has decided to treat this petition as a complaint under Section 18 of the RTIAct, 2005, and hereby directs the CPIO/Public Information Officer, Allahabad Bank, Sasaram, Bihar, to provide the information sought by the Complainant by 23 August 2010.
3. Since the PIO has failed to respond to the RTIapplication mentioned above in time, he is, therefore, required to send his explanation in writing by 30 August 2010 to Show Cause as to why a maximum penalty of Rs.25000/ for the delay in supply of information may not be levied upon him. If no written explanation is received from the CPIO by 30 August 2010, the Commission will decide the case exparte and would impose the maximum penalty prescribed under Section 20(1) of the Right to Information (RTI) Act, i.e., Rs. 25,000/, upon the CPIO/deemed PIO. If, however, the CPIO had responded in time and provided the desired information, please let us know at the earliest.
4. The Complainant is advised that in case he does not receive any information from the CPIO after this order of the Commission, he may write to the Commission against the noncompliance of the Commission's orders.
5. The Commission ordered accordingly.
(Satyananda Mishra) Information Commissioner Authenticated true copy:
(Vijay Bhalla) Assistant Registrar Cc:
1. Shri Mohan Prasad Singh, Vill & Post - Gotpa, Via - Bikramganj, Distt - Rohtas, Bihar 802 212.
2. The Manager, Allahabad Bank, Sasaram, Bihar.
3. The Zonal Manager & The CPIO, Allahabad Bank, Zonal Office, Patna Road, Kotwali Chanak, Patna - 800 001.