Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(1) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(1)The Board shall constitute a High Powered Advisory Committee for consideration and recommendation of the terms of settlement.