Himachal Pradesh High Court
New India Assurance Company Ltd. vs . Inderjeet Singh & Ors. on 28 July, 2025
New India Assurance Company Ltd. vs. Inderjeet Singh & Ors.
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FAO No. 8 of 2020 28.07.2025 Present: Mr. Praneet Gupta, Advocate, for the appellant/non-applicant.
Mr. Rakesh Kumar Thakur, Advocate, for respondents No.1 and 2/applicants.
CMP No.15750 OF 2025.
This application has been filed for release of balance award amount in a decided FAO No. 8 of 2020, decided by this Court on 23.12.2022.
Mr. Praneet Gupta, Advocate has put in appearance for non-applicant and has stated that the appellant has no objection in granting the prayer made in the application.
Accordingly, the application is allowed.
The balance award amount lying deposited in the Registry of this Court along with proportionate interest accrued thereon be released in favour of the applicants in accordance with their respective shares by remitting the same in their respective bank accounts details of which have been provided in para-
5 of the application after due verification. Application stands disposed of.
(Satyen Vaidya) Judge 28th July, 2025.
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