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Delhi High Court - Orders

Jvs Rathi vs Bptp Ltd on 17 January, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~44
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 795/2022
                                 JVS RATHI                                       ..... Petitioner
                                                    Through:     Mr. L.B. Rai and Mr. Arun
                                                                 Upadhyay, Advs.
                                                    versus

                                 BPTP LTD                                           ..... Respondent
                                                    Through:

                                 CORAM:
                                 HON'BLE MR. JUSTICE SACHIN DATTA
                                                    ORDER

% 17.01.2023 IA No.774/2023 (under Section 151 CPC) Issue notice to the respondent, on necessary steps being taken by the petitioner, through all permissible modes, including electronically and also through counsel. Dasti in addition.

Let reply be filed within a period of one week from today. List on 27.01.2023.

SACHIN DATTA, J JANUARY 17, 2023/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:18.01.2023 18:16:54