Delhi High Court - Orders
Jvs Rathi vs Bptp Ltd on 17 January, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 795/2022
JVS RATHI ..... Petitioner
Through: Mr. L.B. Rai and Mr. Arun
Upadhyay, Advs.
versus
BPTP LTD ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 17.01.2023 IA No.774/2023 (under Section 151 CPC) Issue notice to the respondent, on necessary steps being taken by the petitioner, through all permissible modes, including electronically and also through counsel. Dasti in addition.
Let reply be filed within a period of one week from today. List on 27.01.2023.
SACHIN DATTA, J JANUARY 17, 2023/cl Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:18.01.2023 18:16:54