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State of Arunachal Pradesh - Section

Section 38 in The Arunachal Pradesh Co-operative Societies Rules, 1984

38. Additional conditions for raising funds by societies.

- The Registrar may, by general or special order, lay down such additional conditions as he deems fit, subject to which and the extent up to which any society or class of societies may receive deposits, issue debentures or raise loans from any creditor other than a Central Bank.