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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(b) in The M.P. Irrigation Rules, 1974

(b)Without such limits but at a place less than fifty miles or, where there is railway communication or other established public conveyance for five-sixth of the distance between the place where he resides and the place where he is required to attend, less than two hundred miles from such place.