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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(3) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(3)Every building worker required to work in rain or in similar wet condition at building or other construction work, shall be provided with waterproof coat with hat by the employer.