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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Cotton Control Rules, 1954

(2)
(i)Every person or agency desirous of dealing in a standard cotton variety for sowing purposes should apply to the Director for the issue of an authorization in the form prescribed in Schedule A through the Cotton Specialist, Coimbatore.
(ii)Separate applications should be sent for each standard cotton variety.
(iii)An application for the issue of an authorization or for its renewal should be made to the Director on or before the 1st of May, each year.