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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(1)(g) in Tamil Nadu District Municipalities Act, 1920

(g)[xxx] [This clause was omitted by section 42(1)(f) of the Tamil Nadu Municipal Laws (Amendment) Act, 2006 (Tamil Nadu Act 18 of 2006)]