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Delhi High Court - Orders

Vandita vs Dinesh Bhardwaj And Anr on 22 May, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~R-70
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         CS(OS) 2488/2007
                                     VANDITA                                                                                  ..... Plaintiff
                                                                           Through:                None

                                                                           versus

                                     DINESH BHARDWAJ AND ANR.                                                              ..... Defendants
                                                                           Through:                Mr. Diwakar Bhardwaj, Advocate for
                                                                                                   D-1

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 22.05.2023 There is no appearance on behalf of plaintiff. List on 26th September, 2023 in the category of "Regulars".

CHANDRA DHARI SINGH, J MAY 22, 2023 dy This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 19:58:00