Delhi High Court - Orders
Vandita vs Dinesh Bhardwaj And Anr on 22 May, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~R-70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2488/2007
VANDITA ..... Plaintiff
Through: None
versus
DINESH BHARDWAJ AND ANR. ..... Defendants
Through: Mr. Diwakar Bhardwaj, Advocate for
D-1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.05.2023 There is no appearance on behalf of plaintiff. List on 26th September, 2023 in the category of "Regulars".
CHANDRA DHARI SINGH, J MAY 22, 2023 dy This is a digitally signed order.
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