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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(4) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(4)When a sub-unit of less than a Platoon strength is posted out of a Company headquarter, it shall he inspected at least once a month by the Company Commander and once a week by the Platoon Commander.