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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(2)(b) in Uttarakhand Audit Act, 2012

(b)the rate of audit fee to be paid by the Audittee Department for audit of accounts under sub-section (3) of section 4 of the Act, and the mode of its payment and realization;