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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4) in The Merchant Shipping (Fire Appliances) Rules, 1969

(4)Where a generator producing inert gas is used to provide smothering gas in the fixed smothering installation for cargo spaces, it shall be capable of producing hourly a volume of free gas equal to 25 per cent of the gross volume of the largest compartment protected in this way for a period of 72 hours.