Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71] [Entire Act]

Bombay Presidency - Subsection

Section 71(3) in The Bombay University Act, 1974

(3)The Finance Committee shall prepare, before such date as may be prescribed by the Statutes, the financial estimates for the ensuing year.