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State of Madhya Pradesh - Section

Section 28 in The M.P. Stamp Rules 1942

28. [ Duties of ex-officio vendors. [Substituted by Notification No. B-6-24-V-CT-82, dated 9-11-1990.]

- The ex-officio vendors shall supply stamps to the public and to licensed vendors, and shall allow discount to the later at the rates and under the conditions hereinafter prescribed.]