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[Cites 0, Cited by 0] [Section 1A(2)] [Section 1A] [Entire Act]

Bombay Presidency - Subsection

Section 1A(2)(ii) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(ii)to premises held by a public trust for a religious or charitable purpose and 4(let or given on licence, at a nominal or concessional rent or licence fee or charge]; or