Himachal Pradesh High Court
Three Star Taxi Union vs . Union Of India & Others on 15 June, 2022
Bench: Sabina, Satyen Vaidya
Three Star Taxi Union Vs. Union of India & others .
CWP No.2710 of 2021 15.06.2022 Present: Mr. Abhishek Thakur, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India. Mr. Anil Jaswal, Additional Advocate General, for respondents No.2 and 3/State.
file rejoinder.
r to Learned counsel for the petitioner seeks time to List again on 18th October, 2022.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge June 15, 2022 Himalvi ::: Downloaded on - 15/06/2022 20:06:24 :::CIS