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State of Madhya Pradesh - Section

Section 14 in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

14. Place of Sale.

- Purchase.-Sale, Purchase of notified agricultural produce may be made in more than one market areas by the holder of special licence only in the market areas specified in the licence and in the market/sub-market yards, and at the purchase centres specified in the licence;Provided that the provisions of proviso of sub-rule (5) of Rule 6 will be applicable on the holder of special licence also as well.