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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1) in Rajasthan Habitual Offenders Rules, 1955

(1)No habitual offender placed in a settlement under section 7 shall absent himself from a [corrective settlement] [Added by ibid] except under a pass or discharge licence granted under these rules.