Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 338B(8)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(8)(f) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(f)any other matter which the President may, by rule, determine.