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[Cites 0, Cited by 0] [Section 173] [Entire Act]

NCT Delhi - Subsection

Section 173(1) in The Delhi Land Reforms Rules, 1954

(1)A separate account within the Gaon Sabha Area Fund shall be maintained for the money realized from the Gaon Sabha Area and shall in no case be spent on any circle other than the Gaon Sabha area from which it has been realized.