Madras High Court
Unknown vs Rangammal on 23 July, 2025
SA No. 1218 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23-07-2025
CORAM
THE HONOURABLE MRS.JUSTICE K. GOVINDARAJAN
THILAKAVADI
SA No. 1218 of 2019
and
C.M.P.No.26486 of 2019
1. DURAISAMY
S/o Late Mr.Lingappa Gounder
Arunkumar Thottam (uppu
Thottam)bathirakaliamman Koil Road,
Mettupalayam Tk, Coimbatore Dt. and
7 Others
2.Mrs.Nagarathinam W/o Saravanan
Mullai Nagar, Dhasampalayam
Mahadevapuram Post, Mettupalayam
Taluk Coimbatore Dt.
3.Mrs. Papathy W/o Late Mathaiyam
2/262, Dhasampalayam
Mahadevapuram Post, Mettupalayam
Taluk Combatore District
4.Maheswari D/o Late Mathaiyam
2/262, Dhasampalayam
Mahadevapuram Post, Mettupalayam
Taluk Combatore District
https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm )
SA No. 1218 of 2019
5.Savithri D/o Late Mathaiyam
2/262, Dhasampalayam
Mahadevapuram Post, Mettupalayam
Taluk Combatore District
6.Mrs.Subbulakshmi W/o Late
Chinnaraj
No.509/c, Rajiv Gandhi Nagar,
Idayarpalayam, C.T.C.Opposite
Mettupalayam Tk Coimbatore Dt.
7.Mr.Maheshkumar S/o Late Chinnaraj
509/c, Rajiv Gandhi Nagar
Idayarpalayam C.T.C.Opposite
Mettupalayam Tk, Coimbatore Dt.
8.Mr.Illayaraja S/o Late Chinnaraj
509/c, Rajiv Gandhi Nagar,
Idayarpalayam, C.T.C Opposite,
Mettupalayam Tk, Coimbatore Dt.
Appellant(s)
Vs
1. RANGAMMAL
W/o Late Rangasamy Dhasampalayam,
Mahadevapuram Post, Mettupalayam
Tk, Coimbatore District.
2.Mrs. Rajammal W/o Late
Lakshmanan
2/166, Dhasampalayam
Mahadevapuram Post, Mettupalayam
Tk Coimbatore Dt.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm )
SA No. 1218 of 2019
3.Mr.Sundarammal W/o Jayaraj
L.S.Puram, Nanjundeshwara Theater
Road, Mettupalayam Tk, Coimbatore
Dt.
4.Mrs. Sundarammal W/o Jayaraj
Thayanur, Kallampalayam Via,
Mettupalayam Tk Coimbatore Dt.
5.Mr.G.Rangasamy S/o Late Ganapathy
Rajapuram Bungalowmedu Via,
Mettupalayam Tk Coimbatore Dt.
6.Mr.G.Nagaraj S/o Late Ganapathy
Rajapuram Bungalowmedu Via,
Mettupalayam Tk, Coimbatore Dt.
Respondent(s)
PRAYER
To set aside the judgment and decree passed by the Learned Prinicipal District
Judge, Coimbatore dated 28.06.2019 made in A.S.No.108/2018 confirming the
judgement and decree of Sub Judge, Mettupalayam made in O.S.No.174/2017
dated 17.01.2018.
For Appellant(s): M/S.a.jagadeeswari
For Respondent(s): M/s.A.S.Baalaji For Rr1 To 6
ORDER
Today, when the matter was taken up for hearing, the learned counsel for the appellant submitted that the issue involved in the present appeal has been https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 settled out of Court. Therefore, he seeks permission of this Court to withdraw the present appeal and he has also filed a memo dated 15.07.2025 in this regard.
2. Recording the said submission and memo filed by the learned counsel for the appellant, the Second Appeal stands dismissed as Settled out of Court.
Consequently, connected miscellaneous petition is closed. No costs.
23-07-2025 vsn Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 To
1.RANGAMMAL W/o Late Rangasamy Dhasampalayam, Mahadevapuram Post, Mettupalayam Tk, Coimbatore District.
2.Mrs. Rajammal W/o Late Lakshmanan 2/166, Dhasampalayam Mahadevapuram Post, Mettupalayam Tk Coimbatore Dt.
3.Mr.Sundarammal W/o Jayaraj L.S.Puram, Nanjundeshwara Theater Road, Mettupalayam Tk, Coimbatore Dt.
4.Mrs. Sundarammal W/o Jayaraj Thayanur, Kallampalayam Via, Mettupalayam Tk Coimbatore Dt.
5.Mr.G.Rangasamy S/o Late Ganapathy Rajapuram Bungalowmedu Via, Mettupalayam Tk Coimbatore Dt.
6.Mr.G.Nagaraj S/o Late Ganapathy Rajapuram Bungalowmedu Via, Mettupalayam Tk, Coimbatore Dt.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 K.GOVINDARAJAN THILAKAVADI J.
vsn SA No. 1218 of 2019 and C.M.P.No.26486 of 2019 23-07-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm )