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Madras High Court

Unknown vs Rangammal on 23 July, 2025

                                                                                       SA No. 1218 of 2019




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 23-07-2025

                                                         CORAM

                            THE HONOURABLE MRS.JUSTICE K. GOVINDARAJAN
                                          THILAKAVADI

                                               SA No. 1218 of 2019
                                                       and
                                             C.M.P.No.26486 of 2019



                1. DURAISAMY
                S/o Late Mr.Lingappa Gounder
                Arunkumar Thottam (uppu
                Thottam)bathirakaliamman Koil Road,
                Mettupalayam Tk, Coimbatore Dt. and
                7 Others

                2.Mrs.Nagarathinam W/o Saravanan
                Mullai Nagar, Dhasampalayam
                Mahadevapuram Post, Mettupalayam
                Taluk Coimbatore Dt.

                3.Mrs. Papathy W/o Late Mathaiyam
                2/262, Dhasampalayam
                Mahadevapuram Post, Mettupalayam
                Taluk Combatore District

                4.Maheswari D/o Late Mathaiyam
                2/262, Dhasampalayam
                Mahadevapuram Post, Mettupalayam
                Taluk Combatore District



https://www.mhc.tn.gov.in/judis              ( Uploaded on: 24/07/2025 05:46:57 pm )
                                                                                    SA No. 1218 of 2019



                5.Savithri D/o Late Mathaiyam
                2/262, Dhasampalayam
                Mahadevapuram Post, Mettupalayam
                Taluk Combatore District

                6.Mrs.Subbulakshmi W/o Late
                Chinnaraj
                No.509/c, Rajiv Gandhi Nagar,
                Idayarpalayam, C.T.C.Opposite
                Mettupalayam Tk Coimbatore Dt.

                7.Mr.Maheshkumar S/o Late Chinnaraj
                509/c, Rajiv Gandhi Nagar
                Idayarpalayam C.T.C.Opposite
                Mettupalayam Tk, Coimbatore Dt.

                8.Mr.Illayaraja S/o Late Chinnaraj
                509/c, Rajiv Gandhi Nagar,
                Idayarpalayam, C.T.C Opposite,
                Mettupalayam Tk, Coimbatore Dt.

                                                                                    Appellant(s)

                                                           Vs

                1. RANGAMMAL
                W/o Late Rangasamy Dhasampalayam,
                Mahadevapuram Post, Mettupalayam
                Tk, Coimbatore District.

                2.Mrs. Rajammal W/o Late
                Lakshmanan
                2/166, Dhasampalayam
                Mahadevapuram Post, Mettupalayam
                Tk Coimbatore Dt.




https://www.mhc.tn.gov.in/judis           ( Uploaded on: 24/07/2025 05:46:57 pm )
                                                                                          SA No. 1218 of 2019



                3.Mr.Sundarammal W/o Jayaraj
                L.S.Puram, Nanjundeshwara Theater
                Road, Mettupalayam Tk, Coimbatore
                Dt.

                4.Mrs. Sundarammal W/o Jayaraj
                Thayanur, Kallampalayam Via,
                Mettupalayam Tk Coimbatore Dt.

                5.Mr.G.Rangasamy S/o Late Ganapathy
                Rajapuram Bungalowmedu Via,
                Mettupalayam Tk Coimbatore Dt.

                6.Mr.G.Nagaraj S/o Late Ganapathy
                Rajapuram Bungalowmedu Via,
                Mettupalayam Tk, Coimbatore Dt.

                                                                                          Respondent(s)


                PRAYER
                To set aside the judgment and decree passed by the Learned Prinicipal District
                Judge, Coimbatore dated 28.06.2019 made in A.S.No.108/2018 confirming the
                judgement and decree of Sub Judge, Mettupalayam made in O.S.No.174/2017
                dated 17.01.2018.

                                  For Appellant(s):       M/S.a.jagadeeswari


                                  For Respondent(s):      M/s.A.S.Baalaji For Rr1 To 6

                                                            ORDER

Today, when the matter was taken up for hearing, the learned counsel for the appellant submitted that the issue involved in the present appeal has been https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 settled out of Court. Therefore, he seeks permission of this Court to withdraw the present appeal and he has also filed a memo dated 15.07.2025 in this regard.

2. Recording the said submission and memo filed by the learned counsel for the appellant, the Second Appeal stands dismissed as Settled out of Court.

Consequently, connected miscellaneous petition is closed. No costs.

23-07-2025 vsn Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 To

1.RANGAMMAL W/o Late Rangasamy Dhasampalayam, Mahadevapuram Post, Mettupalayam Tk, Coimbatore District.

2.Mrs. Rajammal W/o Late Lakshmanan 2/166, Dhasampalayam Mahadevapuram Post, Mettupalayam Tk Coimbatore Dt.

3.Mr.Sundarammal W/o Jayaraj L.S.Puram, Nanjundeshwara Theater Road, Mettupalayam Tk, Coimbatore Dt.

4.Mrs. Sundarammal W/o Jayaraj Thayanur, Kallampalayam Via, Mettupalayam Tk Coimbatore Dt.

5.Mr.G.Rangasamy S/o Late Ganapathy Rajapuram Bungalowmedu Via, Mettupalayam Tk Coimbatore Dt.

6.Mr.G.Nagaraj S/o Late Ganapathy Rajapuram Bungalowmedu Via, Mettupalayam Tk, Coimbatore Dt.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm ) SA No. 1218 of 2019 K.GOVINDARAJAN THILAKAVADI J.

vsn SA No. 1218 of 2019 and C.M.P.No.26486 of 2019 23-07-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/07/2025 05:46:57 pm )