Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 61 in The Andaman and Nicobar Islands Port Rules, 2004

61. Prescribed lights.

- Every Inland steam vessel shall exhibit the lights prescribed in the rules made under the inland vessels Act, 1917(1 of 1917).