Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1142] [Entire Act]

State of Haryana - Subsection

Section 1142(b) in Punjab Jail Manual

(b)any convict irrespective of the term of his unexpired sentence whose services may be required in the subsidiary jail, or