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Madhya Pradesh High Court

Baijnath Sharma vs Ramniwas Upadhyay on 16 November, 2016

                                      1
                                                        CRR.394/2015

       16.11.2016
            Shri     Jitendra   Sharma,   learned   counsel   for   the
       applicants.
            Shri Deepak Khot, learned counsel for the respondent.

Learned counsel for the respondent submits that copy of IA No.9754/2016 filed by the applicants.

Learned counsel for the applicants is directed to supply copy of the aforesaid application to the respondent.

Let the case be listed on 17.11.2016.

(Rajeev Kumar Dubey) Judge Yog/