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State of Gujarat - Section

Section 43 in Gujarat High Court Rules, 1993

43. Accompaniments to Appeals from orders.

- Appeals from orders under Section 104 and Order XLIII, rule 1 of Code of Civil Procedure shall, in addition to the accompaniments stated above, be accompanied by certified or ordinary copies of all other relevant documents on which the appellants wish to rely, unless such copies or any of them are dispensed with by the court.Civil Revision Applications