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Delhi High Court - Orders

Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 9 January, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~18
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 438/2020, I.A. 5806/2020 (stay), I.A. 5807/2020
                                                (delay), I.A. 9276/2020 & I.A. 15947/2021
                                                OIL AND NATURAL GAS CORPORATION LIMITED
                                                                                              ..... Petitioner
                                                             Through: Mr. S K Gandhi, Mr. Rahul Dubey,
                                                                      Mr. Amogh Bansal and Mr. Arjun
                                                                      Kaushal, Advts. (through VC)
                                                             versus

                                                CONSORTIUM OF SREE MEIL                  ..... Respondent
                                                             Through: Mr.Purvesh Buttan, Ms. Jaspreet kaur
                                                                      Ms. Antara Chowdhary &
                                                                      Mr.Prateek, advts.
                                                                      (through VC)
                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 09.01.2024 Learned counsels for both the parties submit that there is possibility of amicable settlement between the parties under „Vivad se Vishwas Scheme‟.

At joint request, list on 20.02.2024.

DINESH KUMAR SHARMA, J JANUARY 9, 2024 rb This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:02:41