Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 9 January, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.A. 5806/2020 (stay), I.A. 5807/2020
(delay), I.A. 9276/2020 & I.A. 15947/2021
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Mr. S K Gandhi, Mr. Rahul Dubey,
Mr. Amogh Bansal and Mr. Arjun
Kaushal, Advts. (through VC)
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: Mr.Purvesh Buttan, Ms. Jaspreet kaur
Ms. Antara Chowdhary &
Mr.Prateek, advts.
(through VC)
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.01.2024 Learned counsels for both the parties submit that there is possibility of amicable settlement between the parties under „Vivad se Vishwas Scheme‟.
At joint request, list on 20.02.2024.
DINESH KUMAR SHARMA, J JANUARY 9, 2024 rb This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:02:41