Section 1 in Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958
1. Short title, extent and commencement.
(1)This Act may be called the [Tamil Nadu] [Substituted for the word 'Madras' by Tamil Nadu Adaptation of Laws Order, 1969 as amended by Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Industrial Establishment ([National, festival and special holidays] [Substituted 'National and festival holidays' by Tamil Nadu Act No. 26 of 2017, dated 4.8.2017.]) Act, 1958.(2)It extends to the whole of the [State of Tamil Nadu] [Substituted for 'State of Madras' by Tamil Nadu Adaptation of Laws Order, 1969 as amended by Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.].(3)It shall be come into force on such date as the Government may, by notification, appoint.
