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Chattisgarh High Court

Sukhlal Mandavi & Anr vs State Of Chhattisgarh 37 ... on 6 April, 2018

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        MCRC No. 1586 of 2018
                        Sukhlal Mandavi & Anr. Versus State Of Chhattisgarh




06.04.2018

Shri Ravi Kumar Bhagat, counsel for the applicants.

Shri Shangharsh Pandey, Panel Lawyer for the State. The application is admitted.

Call for case diary.

List the case for final hearing. 

                                    t                              Sd/-


                                                          Sharad Kumar Gupta
                                                                 Judge




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