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Allahabad High Court

Kamakhya Medical Institute Of ... vs State Of U.P. And 3 Others on 27 January, 2023

Bench: Mahesh Chandra Tripathi, Vivek Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 13177 of 2016
 

 
Petitioner :- Kamakhya Medical Institute Of Electropathy And Hospital
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vivek Mishra
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Kameshwar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.
 

Hon'ble Vivek Kumar Singh,J.

List has been revised. None appears to press the writ petition.

Writ petition stands dismissed for want of prosecution. Interim order, if any, stands discharged.

Order Date :- 27.1.2023 A.K.Srivastava