Allahabad High Court
Kamakhya Medical Institute Of ... vs State Of U.P. And 3 Others on 27 January, 2023
Bench: Mahesh Chandra Tripathi, Vivek Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- WRIT - C No. - 13177 of 2016 Petitioner :- Kamakhya Medical Institute Of Electropathy And Hospital Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Vivek Mishra Counsel for Respondent :- C.S.C.,A.S.G.I.,Kameshwar Singh Hon'ble Mahesh Chandra Tripathi,J.
Hon'ble Vivek Kumar Singh,J.
List has been revised. None appears to press the writ petition.
Writ petition stands dismissed for want of prosecution. Interim order, if any, stands discharged.
Order Date :- 27.1.2023 A.K.Srivastava