Supreme Court - Daily Orders
Ram Narain And Ors. Etc. vs State Of Haryana And Ors. Etc. on 5 December, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.10 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......../2017
(CC Nos.18530-18531/2016)
(Arising out of impugned final judgment and order dated 05-02-2016
in RFA Nos.4342/2013 and 5857/2013 passed by the High Court of
Punjab & Haryana at Chandigarh)
RAM NARAIN AND ORS. ETC. Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS. ETC. Respondent(s)
WITH
SLP(C) Nos. 24387-24393/2017
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016
FOR CONDONATION OF DELAY IN REFILING ON IA 8/2016)
SLP(C) D 25046/2016
( IA No.58760/2017-CONDONATION OF DELAY IN FILING and IA
No.58763/2017-CONDONATION OF DELAY IN REFILING)
SLP(C) Nos. 2626-2627/2017, 30834/2016, 3033-3039/2017, 4362/2017,
4369-4370/2017
SLP(C) No. 22957-22958/2017
(IA No.68043/2017-APPLICATION FOR SUBSTITUTION and IA
No.68046/2017-EXEMPTION FROM FILING O.T. and IA
No.68042/2017-PERMISSION TO FILE SLP and IA
No.68045/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.69420/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS [TO BE
TAKEN UP ALONGWITH SLP (c) No. 15476/16 ])
S.L.P.(C)...CC No. 24562-24570/2016
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
S.L.P.(C)...CC Nos. 3152/2017
Diary No(s). 12429/2017
( IA No.42148/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 12432/2017
( IA No.42130/2017-CONDONATION OF DELAY IN FILING)
Signature Not Verified
Diary No(s). 12433/2017, 13791/2017 and 13792/2017
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.12.06
16:46:23 IST
Reason:
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Diary No(s). 12434/2017
( IA No.40872/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 13789/2017
(IA No.44963/2017-CONDONATION OF DELAY IN FILING)
Diary No(s). 13790/2017
(IA FOR CONDONATION OF DELAY IN FILING ON IA 43553/2017)
Diary No(s). 15878/2017
(IA FOR CONDONATION OF DELAY IN FILING ON IA 42964/2017
FOR APPLICATION FOR SUBSTITUTION ON IA 42965/2017
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
42967/2017 FOR PERMISSION TO FILE SLP/TP ON IA 42968/2017)
SLP(C) No. 17627/2017
(FOR ADMISSION)
SLP(C) No. 21420/2017
(FOR ADMISSION and IA No.67660/2017-CONDONATION OF DELAY IN
REFILING)
Date : 05-12-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Jasbir Singh Malik,Adv.
For Ms. Usha Nandini. V, AOR
Mr. Siddharth Mittal, AOR
Mr. Nayan Nepal,Adv.
Mr. Siddharth Jain,Adv.
Mr. Gaurav Aggarwal,Adv.
Mr. Umang Shankar, AOR
Mr. Akshat Shrivastava, AOR
Mr. Ananta Prasad Mishra,Adv.
Mr. Gagan Gupta, AOR
Mr. Vijay K. Jain, AOR
Mr. Anil Mittal,Adv.
Mr. B.P.Singh Dhakray,Adv.
Mr. Shakti Singh Dhakay,Adv.
Mr. Vibhuti Sushant Gupta,Adv.
For Dr. Kailash Chand, AOR
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Mr. Aditya Singh, AOR
Ms. Shobha, AOR
Mr. Vanshaja Shukla, AOR
Ms. Madhumita Bhattacharjee, AOR
Mr. Siddharth Yadav,Adv.
Ms. Kumud Lata Das, AOR
Mr. Anshuman Ashok, AOR
For Respondent(s) Mr. Alok Sangwan,Adv.
For Dr. Monika Gusain, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the joint request, list these matters whether ready or not ready on 12th December, 2017 at the top of the Board.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
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