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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(1)(1) in Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013

1.6.2The connectivity criteria and other provisions of the State Grid Code shall be applicable to the new Connections and equipments procured/provided for new works/ replacements from the date the State Grid Code is made effective.