Karnataka High Court
Ramesh A vs The State Of Kanataka on 11 February, 2025
-1-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 11TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 3195 OF 2025 (CS-EL/M)
C/W
WRIT PETITION NO. 3189 OF 2025 (CS-EL/M)
IN WP No. 3195/2025
BETWEEN:
1. CHETHAN HEGDE C S
S/O SUBBANNA HEGDE
52 YEARS, CHOLARAMANE,
DAREKOPPA POST,
SRINGERI 577139
SHARE NO. 29495
2. PREMKUMAR H.K.,
Digitally signed by
S/O KRISHNAPPA GOWDA,
MAHALAKSHMI B M AGED ABOUT 57
Location: HIGH
COURT OF HOSURU, DAREKOPPA POST,
KARNATAKA SRINGERI - 577139
SHARE NO. 28363
3. UDAYA BHASKAR H G
S/O GANESHA RAO,
AGED ABOUT 67,
HIMBRAVALLI, BEGANE POST,
KOPPA- 577120
SHARE NO. 7284
4. MANJUNATHA GOWDA VK
-2-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
S/O KADAPPA GOWDA,
AGED ABOUT 79 YEARS,
VATKODIGE, BEGANE POST,
SRINGERI - 577139
SHARE NO. 4894
5. SURESH B R
S/O RAMAPPA GOWDA BA,
AGED ABOUT 59 YEARS,
KELAKOPPA POST,
SRINGERI - 577139
SHARE NO. 29497
6. CHANDRASHEKAR B M
S/O MALLAPPA GOWDA,
AGED ABOUT 79 YEARS,
BEGANE POST,
SRINGERI - 577139,
SHARE NO.21413
7. VIJAYENDRA NAIK K
S/O SHEENA NAIK K
AGED ABOUT 70 YEARS,
BEGANE POST,
SRINGERI - 577139
SHARE NO. 14340
8. RENUKA C.P.
W/O VENKATESH D N
AGED ABOUT 55 YEARS, DAREKOPPA POST,
SRINGERI
SHARE NO. 29261
9. KAVEESHA G.S.
S/O SHANKARAPPA NAIK
AGED ABOUT 65 YEARS, DAREKOPPA POST,
-3-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SRINGERI - 577139
SHARE NO 28896
10. CHAITHRA A.V
W/O RAVISH Y.K.
AGED ABOUT 47 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO. 31809
11. MANJUNATHA B.G
S/O GUNDAPPA GOWDA,
AGED ABOUT 67 YEARS,
BEGANE POST,
SRINGERI - 577139
SHARE NO 22741
12. RAGHAVENDRA HEGDE
S/O SEETHARAMA,
AGED ABOUT 32 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 31280
13. CHANDRASHEKAR D K
S/O KRISHNAPPA GOWDA,
AGED ABOUT 58 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 16255
14. VIJENDRA H S
S/O SINGAPPA GOWDA,
AGED ABOUT 50 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
-4-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO 21617
15. THIMMAPPA
S/O SHESHAPPA GOWDA
AGED ABOUT 54 YEARS
DAREKOPPA POST
SRINGERI - 577139
SHARE NO 21720
16. DHARMAPPA GOWDA
S/O BOBEGOWDA,
AGED ABOUT 60,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 20603
17. MANJUNATHA M P
S/O PANIYAPPAIAH
AGED ABOUT 73 YEARS
DAREKOPPA POST
SRINGERI - 577139
SHARE NO 12027
18. DHARMAPPA
S/O VEERANNA,
AGED ABOUT 59 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 25594
19. GOPALAKRISHNA M N
S/O NAGENDRAIAH,
AGED ABOUT 59
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 17317
-5-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
20. VISHWANATHA C S
S/O SUBBAIAH,
AGED ABOUT 65 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 22812
21. GIRISH HEGDE C.P.
S/O PUTTAPPA HEGDE,
AGED ABOUT 45 YEARS,
DAREKOPPA POST
SRINGERI - 577139
SHARE NO 26442
22. THIMMAIAH C.V.
S/OVENKATARAMANAIAH,
AGED ABOUT 81 YEARS,
CHERUGOWDA, AREKOPPA POST, SRINGERI -
577139
SHARE NO 9982
23. VIKRAMA ACHARI H S
S/O SUBBACHARI, AGED ABOUT 63 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 14068
24. NAGESH H K
S/O KOLLAPPA GOWDA,
AGED ABOUT 69 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 17928
25. SUBRAYA ACHAR K R
S/O RANGACHAR,
-6-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 80 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO. 18856
26. PUTTAMMA
W/O CHINNAPPA GOWDA,
YEDEHALLI, AGED ABOUT 84 YEARS, DAREKOPPA
POST, SRINGERI TALUK
SHARE NO. 21955
27. VITTALA K
S/O KADAPPA GOWDA,
AGED ABOUT 78 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 24901
28. NARAHARI C.V.
S/O VENKAPPA GOWDA,
AGED ABOUT 58 YEARS,
DAREKOPPA POST,
SRINGERI TALUK
SHARE NO. 33200
29. NATESH H M
S/O MARIYAPPA GOWDA
AGED ABOUT 54 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 43050
30. KODANDA Y C
S/O CHENNAPPA GOWDA,
AGED ABOUT 58 YEARS, DAREKOPPA POST,
SRINGERI - 577139
-7-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO 26990
31. GOPALA D.B.
S/O BOBAIAH GOWDA,
AGED ABOUT 61 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 27877
32. KALASAPPA GOWDA,
S/O ANANTHA GOWDA
AGED ABOUT 67 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO. 28198
33. NAGAPPA GOWDA
S/O SHANKRAPPA GOWDA
AGED ABOUT 66 YEARS
DAREKOPPA POST ,
SRINGERI - 577139
SHARE NO.30881
34. THIMMAPPA Y C
S/O CHENNAPPA GOWDA
AGED ABOUT 64 YEARS
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 29164
35. GIRIYAPPA
S/O THIMMAPPA GOWDA,
AGED ABOUT 70 YEARS,
DAREKOPPA POST
SRINGERI - 577139
SHARE NO 30934
-8-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
36. GIRISHA C.S.
S/O SHESHAIAH
AGED ABOUT 52 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 25852
37. SUDHIR K S
S/O SRINIVAS HEGDE
AGED ABOUT 65 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 24165
38. VANAJAKSHI H R
W/O RAVINDRA H S
AGED ABOUT 63 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 24807
39. ANNAPPA GOWDA H M
S/O MANJAPPA GOWDA
AGED ABOUT 61 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 16728
40. RAVINDRA H M
S/O MANJAPPA GOWDA,
AGED ABOUT 67 YEARS,
DAREKOPPA POST
SRINGERI - 577139
SHARE NO 43119
-9-
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
41. YASHODA N S
W/O KALASAPPA GOWDA,
AGED ABOUT 72 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 33578
42. RAMESH H C
S/O CHINNAPP GOWDA
AGED ABOUT 52 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 33568
43. JAGADISH H C
S/O CHANDEGOWDA
AGED ABOUT 59 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 23320
44. SAMPATH KUMAR H S
S/O SIDDAPPA GOWDA
AGED ABOUT 60 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 9862
45. CHANDRASHEKAR K V
S/O VENKATESHA BHATTA
AGED ABOUT 63 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 28603
- 10 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
46. LALITHA M S
W/O MANJUNATHA H K
AGED ABOUT 56 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 34402
47. SHESHAGIRI,
S/O SUBBAIAH,
AGED ABOUT 60 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 20503
48. SHRUNGESHWARA M T
S/O THIMMAPPAIAH,
AGED ABOUT 66 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 12921
49. CHANDRAPPA NAIK,
S/O SEENA NAIK
AGED ABOUT 72 YEARS,
BEGANE POST,
SRINGERI - 577139
SHARE NO 25159
50. SRINIVASA K G
S/O GOPALA GOWDA,
AGED ABOUT 86 YEARS,
BEGANE POST,
SRINGERI - 577139
SHARE NO 15729
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
51. LAKSHMINARAYANA H S
S/O SUBRAYA BHAT,
AGED ABOUT 75 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO. 39800
52. VASUDEVA BHAT H P
S/O PARAMESHWARA BHAT,
AGED ABOUT 70 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 10930
53. SUMITHRA H T
W/O GOPALAGOWDA M S
AGED ABOUT 65 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 25281
54. GOPALA M S
S/O SINGAPPA GOWDA ,
AGED ABOUT 69 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 21964
55. NAGENDRA B S
S/O SHRUNGESHWARAIAH
AGED ABOUT 68 YEARS
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 24409
- 12 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
56. RADHA A M
W/O RAMESH
AGED ABOUT 60 YEARS,
DAREKOPPA POST,
SRINGERI - 577139
SHARE NO 34749
57. KRISHNAPPA,
S/O THAMMEGOWDA,
AGED ABOUT 70 YEARS
KIGGA POST,
SRINGERI - 577139
SHARE NO 31451
58. GANESHAIAH,
S/O LAKSHMINARAYANAYAIAH,
AGED ABOUT 65 YEARS,
KAVADI POST,
SRINGERI - 577139
SHARE NO 14275
59. SHAKUNTHALA
W/O SHREEKANTAIAH,
AGED ABOUT 71 YEARS,
KAVADI POST,
SRINGERI - 577139
SHARE NO 25955
60. H S NANJUNDA BHATTA
S/O SHINGA BHATTA
AGED ABOUT 78 YEARS,
KAVADI POST,
SRINGERI - 577139
SHARE NO. 11376
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
61. MANJUNATHA BHAT HS
S/O SHESHABHAT
AGED ABOUT 68,
KAVADI POST,
SRINGERI - 577139
SHARE NO 35053
62. ANANTHA PADMANABHA H S,
S/O H SEETHARAMAIAH,
AGED ABOUT 64 YEARS,
KAVADI POST,
SRINGERI - 577139
SHARE NO 23068
63. PELIS PRABHU
S/O JAKU PRABHU
AGED ABOUT 60 YEARS,
KAVADI POST,
SRINGERI - 577139
SHARE NO 27417
64. RAJESH H S
S/O SHANKARA RAO HEBBIGE,
AGED ABOUT 50,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 32362
65. SHIVASHANKAR H G
S/O GANESHAIAH
AGED ABOUT 53 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 18187
- 14 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
66. THAMMAIAH GOWDA
S/O SHESHAPPA GOWDA,
AGED ABOUT 74 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO.33962
67. PRABHAKARA G R
S/O RAMEGOWDA
AGED ABOUT 55 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 21435
68. CHINNAIAH M R
S/O RAME GOWDA
AGED ABOUT 58 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 21470
69. SUDHAKARA H V
S/O VENKATARAMANA GOWDA,
AGED ABOUT 59
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 29593
70. SRINIVASA GOWDA HC
S/O CHINNEGOWDA,
AGED ABOUT 69 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO.17853
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
71. KRISHNAPPA GOWDA
S/O CHINNEGOWDA,
AGED ABOUT 70 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 18070
72. SUNDARESH H C
S/O CHINNAPPA GOWDA,
AGED ABOUT 63 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 32365
73. MANJAPPA M N
S/O NARAYANA,
AGED ABOUT 71 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 31618
74. JAGADISH H M
S/O MARIYAPPA GOWDA,
AGED ABOUT 62 YEARS
ADDAGADDE POST,
SRINGERI -577139
SHARE NO. 33201
75. SURYANARAYANA M.V.
S/O VENKATARAMAIAH
AGED ABOUT 75 YEARS,
DAREKOPPA POST,
SRINGERI -577139
SHARE NO 12375
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
76. KRISHNAMURTHY H K
S/O KUCHALAPOOJARY
AGED ABOUT 56 YEARS,
DAREKOPPA POST,
SRINGERI -577139
SHARE NO 16254
77. RAMACHANDRA M H
S/O HIRIYANNA HEGDE
AGED ABOUT 57 YEARS,
DAREKOPPA POST,
SRINGERI -577139
SHARE NO 5646
78. NAGARAJA H S
S/O SHESHAGIRIAH,
AGED ABOUT 61 YEARS,
DAREKOPPA POST,
SRINGERI -577139
SHARE NO 28165
79. RAMESHA
S/O SUBBARAO,
AGED ABOUT 60 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 27134
80. NAGESH V S.
SHANKARAIAH V
AGED ABOUT 60 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 27522
- 17 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
81. SHESHAGIRI U M
S/O MANJAPPAIAH
AGED ABOUT 65 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 28454
82. CHANDRAMOULI K G
S/O GANESHAIAH K S
AGED ABOUT 58 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 29084
83. CHANDRASHEKAR U S
S/O SRINIVASAIAH U S
KAVADI POST,
SRINGERI -577139
SHARE NO 29085
84. KRISHNAMURTHY K S
S/O SUBBA RAO,
AGED ABOUT 62 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 30468
85. MANJUNATHA B S
S/O SHANKARAIAH
AGED ABOUT 58 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 33796
86. SHIVASHANKAR H S
S/O SUBBARAO
- 18 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 60 YEARS
KAVADI POST,
SRINGERI -577139
SHARE NO 34339
87. SATHYAMURTHY H S
S/O SHANKARAIAH
AGED ABOUT 52 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 34909
88. MANJUNATHA H S
S/O SHESHABHATTA,
AGED ABOUT 58 YEARS
KAVADI POST,
SRINGERI -577139
SHARE NO 35053
89. SANDEEP KUMAR
S/O KRISHNAMURTHY
AGED ABOUT 48 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 35444
90. RAMAKRISHNA K G
S/O GOPALAIAH K C
AGED ABOUT 58 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 7266
91. SHIVANANDA RAO
S/O SHESHAGIRI RAO
AGED ABOUT 54 YEARS,
- 19 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
KAVADI POST,
SRINGERI -577139
SHARE NO 21169
92. RAMANAIAH
S/O LAKSHMINARAYANAIAH
AGED ABOUT 60 YEARS,
HULIMANE, KAVADI POST,
SRINGERI -577139
SHARE NO 21535
93. SHANTHAMMA
W/O VENKATARAO
AGED ABOUT 85 YEARS,
KAVADI POST,
SRINGERI -577139
SHARE NO 22397
94. RAGHAVENDRA V R
S/O RAMANAIKA
AGED ABOUT 42 YEARS,
BEGGAR POST,
SRINGERI -577139
SHARE NO 23350
95. SHIVAPPA M M
S/O MARIYAPPA NAIK
AGED ABOUT 65 YEARS,
BEGAR POST,
SRINGERI -577139
SHARE NO 34753
96. NAGARATHNA
W/O CHANDRAIAH N S
AGED ABOUT 75 YEARS,
BEGAR POST
- 20 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SRINGERI -577139
SHARE NO 11446
97. RAMANANDA PAI
S/O VAMANA PAI B
AGED ABOUT 75 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 11896
98. GANAPATHI B G
S/O GANAPEGOWDA
AGED ABOUT 64 YEARS,
BEGAR POST,
SRINGERI -577139
SHARE NO 12671
99. KRISHNA DEVARAIAH N R
S/O RAMAIAH
AGED ABOUT 88 YEARS,
BEGAR POST,
SRINGERI -577139
SHARE NO 13284
100. NAGARAJ K R
S/O RAMAIAH K S
AGED ABOUT 46 YEARS,
BEGAR POST,
SRINGERI -577139
SHARE NO 17167
101. SHIVASHANKAR K R
S/O RAMAIAH K S
AGED ABOUT 60 YEARS,
BEGAR POST,
SRINGERI -577139
- 21 -
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO 17189
102. RAGHURAMA
S/O SUBBANNA
AGED ABOUT 68 YEARS,
BEGAR POST,
SRINGERI -577139
SHARE NO 21362
103. UMESH K D
S/O DEVAPPA GOWDA
AGED ABOUT 55 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 22979
104. DEVARAJA
S/O BABANNA NAIK
AGED ABOUT 40 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 23577
105. HARISH A K
S/O KITTA POOJARI
AGED ABOUT 45 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 24903
106. SUBRAMANYA K
S/O KRISHNAMURTHY RAO
AGED ABOUT 70 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 25857
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
107. SHANKARAPPA D C
S/O CHANDEGOWDA
AGED ABOUT 57 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 24330
108. BHASKAR NAIK K S
S/O SHESHANAIKA
AGED ABOUT 73 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 13508
109. VENKATESHA BHATTA
S/O SEETHARAMA BHATTA
AGED ABOUT 70 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 26906
110. SUNDARA NAIKA,
S/O DEVANNA NAIK
AGED ABOUT 76 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 26909
111. GURUMURTHY A T
S/O THIMMAPPA
AGED ABOUT 85 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO28195
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C/W WP No. 3189 of 2025
112. VENKATESH K D
S/O DEVENDRA GOWA KT
AGED ABOUT 48 YEARS
BEGAR POST
SRINGERI -577139
SHARE NO 28315
113. SHARADAMMA
W/O THIMMAPPA K C
AGED ABOUT 85 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 28956
114. RAVI
S/O BANUNAIKA
AGED ABOUT 55 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 29743
115. SATHYANARAYANA B R
S/O RAMASWAMY B S
AGED ABOUT 62 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 31118
116. PRAKASH G P
S/O PUTTANAIKA
AGED ABOUT 49 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 32852
- 24 -
NC: 2025:KHC:6220
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C/W WP No. 3189 of 2025
117. SURESH K D
S/O DEVAPPA GOWDA
AGED ABOUT 50 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 32853
118. VASUDEVA B A
S/O ANNE GOWDA
AGED ABOUT 65 YEARS,
BEGAR POST
SRINGERI -577139
SHARE NO 35279
119. B.V. SHESHAGIRI RAO
S/O VENKATAIAH
AGED ABOUT 74 YEARS,
BETTAGERE TEKKUR POST
SRINGERI -577139
SHARE NO 30284
120. SHREELAKSHAMMA
W/O SRINIVASAIAH B S
AGED ABOUT 78 YEARS,
BETTAGERE TEKKUR POST
SRINGERI -577139
SHARE NO 17728
121. BHASKARA
S/O BHUJANGAIAH
AGED ABOUT 60 YEARS
TEKKUR POST
SRINGERI -577139
SHARE NO 22975
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C/W WP No. 3189 of 2025
122. PURUSHOTHAM BHAT
S/O VISHNUBHATT
AGED ABOUT 75 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 30061
123. HARISH K H
S/O HALAPPA GOWDA
AGED ABOUT 45 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 31808
124. GANESHAIAH S V
S/O VENKATASUBBAIAH
AGED ABOUT 70 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 17585
125. CHANDRASHEKARAIAH
S/O VENKATA SUBBAIAH
AGED ABOUT 80 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 19453
126. VIVEKANANDA
S/O GANESH RAO HB
AGED ABOUT 60 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 10733
- 26 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
127. KARTHIK
S/O NAGESH RAO
AGED ABOUT 43 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 35052
128. NATARAJA BHAT
S/O SHINGABHATA S N
AGED ABOUT 50 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 21241
129. SHIVASHANKAR
S/O RAMAIAH K
AGED ABOUT 70 YEARS,
TEKKUR POST
SRINGERI -577139
SHARE NO 17588
130. CHANDRAMOULI
S/O SHINGABHATTA
AGED ABOUT 80 YEARS
THEKKUR POST,
SRINGERI -577139
SHARE NO. 4096
131. VISHWANATHA
S/O SRINIVASAIAH
AGED ABOUT 47 YEARS,
THEKKUR POST,
SRINGERI -577139
SHARE NO.28688
- 27 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
132. NAGENDRA
S/O MANJUNATHAIAH
AGED ABOUT 70 YEARS,
THEKKUR POST,
SRINGERI -577139
SHARE NO 34675
133. VEERAPPA GOWDA
S/O CHENNAPPA GOWDA,
AGED ABOUT 55 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 21769
134. MANJUNATHA S C
S/O CHINNAPPA GOWDA
AGED ABOUT 63 YEARS
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 24428
135. SRINIVASA NAIKA
S/O BELLA NAIKA
AGED ABOUT 65 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 17725
136. NAGESH K C
S/O CHENNAPPA GOWDA
AGED ABOUT 58 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 11402
- 28 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
137. LAKSHMAN NAIKA
S/O NAGAPPA NAIKA
AGED ABOUT 65 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 11838
138. CHANDRASHEKAR MC
S/O CHINNAIAH HEGDE
AGED ABOUT 60 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 12379
139. ANNEGOWDA M C
S/O CHINNAPPA GOWDA
AGED ABOUT 70,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 10160
140. KRISHNAMURTHY G M
S/O MANJAPPA GOWDA
AGED ABOUT 58 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 32616
141. RAMANNA GOWDA
S/O SUBBANNA GOWDA
AGED ABOUT 70 ADDAGADDE POST,
SRINGERI -577139
SHARE NO 24537
142. HARISH D M
S/O MANJAPPA GOWDA
- 29 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 55 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 33587
143. GOPALANAIKA
S/O SEENA NAIKA
AGED ABOUT 72, ADDAGADDE POST,
SRINGERI -577139
SHARE NO 19052
144. B M SUBRAMANYA,
S/O MARIYACHARI
AGED ABOUT 59 YEARS
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 33799
145. B M SURENDRA
S/O MARIYACHARI
AGED ABOUT 56 YEARS,
ADDAGADDE POST,
SRINGERI -57151139
SHARE NO 34317
146. SRIDHAR RAO H G
S/O GOPALARAO,
AGED ABOUT 60 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 20434
147. GOPALARAO H K
S/O KRISHNAIAH
AGED ABOUT 81 YEARS,
ADDAGADDE POST,
- 30 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SRINGERI -577139
SHARE NO 4444
148. RAMAMURTHY BHAT K S
S/O SUBRAMANYA BHAT
AGED ABOUT 60 YEARS
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 26277
149. KRISHNASWAMY
S/O NANJUDAIAH
AGED ABOUT 79 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 30058
150. JAYALAKSHMI
W/O MADHAVARAO
AGED ABOUT 74 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 16555
151. BHASKAR N V
S/O VENKATACHALA BHAT
AGED ABOUT 68 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 19175
152. RAMAKRISHNAIAH N V
S/O VENKATASUBBAIAH
AGED ABOUT 80 YEARS,
ADDAGADDE POST,
SRINGERI -577139
- 31 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO 17377
153. RAMAKRISHNA RAO K S
S/O SUBBARAO,
AGED ABOUT 74 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 17555
154. GOPALAKRISHNA K V
S/O VENKATA GIRIYAPPA
AGED ABOUT 38 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 23467
155. VENKATESH BHAT
S/O SURYA NARAYAN
AGED ABOUT 74 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 32343
156. MUKTHA RAMESH
W/O RAMESH RAO
AGED ABOUT 61 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 23665
157. VISHWANATHA RAO H S
S/O SINGAPPAIAH,
AGED ABOUT 74 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 7152
- 32 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
158. KRISHNAMURTHY RAO
S/O GANESH RAO,
AGED ABOUT 67 YEARS,
ADDAGADDE POST, SRINGERI -577139
SHARE NO 5669
159. LAKSHMINARAYAN KV
S/O VISHWESHWARAIAH,
AGED ABOUT 72 YEARS,
ADDAGADDE POST,
SRINGERI -577139
SHARE NO 11024
160. NARASIMHAMURTHY K V
S/O VISHWESHWARAIAH,
AGED ABOUT 70 YEARS,
ADDAGADDE,
SRINGERI-577139
SHARE-11279
...PETITIONERS
(BY SRI. GIREESHA KODGI, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M.S BUILDING,
DR. B.R AMBEDKAR VEEDHI,
BENGALURU-01.
REPRESENTED BY ITS PRINCIPAL SECRETARY
2. THE STATE CO-OPERATIVE ELECTION COMMISSION,
3RD FLOOR, SHANTHI NAGAR,
T.T.M.C. A BLOCK,
SHANTHI NAGAR, BANGALORE-27,
REPRESENTED BY ITS JOINT REGISTRAR
- 33 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
3. RETURNING OFFICER
APPOINTED FOR
MALENADU ADIKE MARATADA SAHAKARA
SANGHA NIYAMITHA (MAMCOS)
SAGARA ROAD, SHIVAMOGGA -577 204
4. MALENADU ADIKE MARATADA SAHAKARA
SANGHA NIYAMITHA (MAMCOS)
SAGARA ROAD, SHIVAMOGGA -577204
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
REGISTERED UNDER THE KARNATAKA COOPERATIVE
SOCIETIES ACT-1959
...RESPONDENTS
(BY SRI. YOGESH B NAIK, AGA FOR R1 AND R3;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.2 TO 4 TO INCLUDE THE NAME OF THE
PETITIONERS IN THE ELIGIBLE VOTERS LIST FOR THE YEAR
2024-25 AND PERMIT THE PETITIONERS TO CAST THEIR
VOTES IN THE ELECTIONS TO THE RESPONDENT NO.4 WHICH
IS SCHEDULED TO BE HELD ON 04/02/2025 AND ETC.
IN WP NO. 3189/2025
BETWEEN:
1. RAMESH A
S/O ANNOJI RAO
AGED ABOUT -47
ACCHARADI
KOPPA POST 577126
- 34 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO-22095
2. NAGABHUSHAN RAO A K
S/O KRISHNA RAO
AGED ABOUT 76
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-4640
3. RAMESHA T M
S/O MADHAVA RAO
AGED ABOUT -67
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7017
4. SUBRAHMANYA Y L
S/O LAXMINARAYANA BHAT
AGED ABOUT -72
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7066
5. VENKATACHALA K
S/O KRISHNADEVARAYYA
AGED ABOUT -68
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7587
6. SEETHARAMA BHAT
S/O VISHWESHWARA BHAT
AGED ABOUT -54
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8103
- 35 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
7. SHIVASHANKARA H G
S/O GANESH RAO H L
AGED ABOUT 60
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8167
8. KRISHNA RAO K S
S/O SUBBA RAO K R
AGED ABOUT -67
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8380
9. KRISHNAYYA A S
S/O SHINGAPPAYYA
AGED ABOUT -65
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8431
10. SHANKARA N G
S/O GANESH RAO
AGED ABOUT -60
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8807
11. UDAYAKUMARA N A
S/O ANANTA RAO N S
AGED ABOUT -55
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9888
- 36 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
12. SUSHEELAMMA
S/O LAXMINARASIMHA N R
AGED ABOUT -48
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11913
13. NARAYANA K S
S/O SUBBA RAO K R
AGED ABOUT -61
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12665
14. RAMAMURTHY K V
S/O VENKATA RAO K
AGED ABOUT -63
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14501
15. SATYANARAYANA N A
S/O ANANTA RAO N S
AGED ABOUT -61
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14862
16. MANJUNATHA SWAMY K V
S/O VENKATESH RAO K R
AGED ABOUT -60
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-15509
- 37 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
17. MANJUNATHA A S
S/O SHINGAPPAYYA
AGED ABOUT -67
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16394
18. KUMARASWAMY N K
S/O KRISHNADEVARAYYA N
AGED ABOUT -66
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16436
19. NAGESH N S
S/O SUBBARAO
AGED ABOUT -67
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16941
20. NAGESHA BHATTA B S
S/O SHESHA BHATTA B
AGED ABOUT -61
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-17320
21. LAXMINARAYANA H N
S/O NARASIMHAYYA
AGED ABOUT -62
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18103
- 38 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
22. SUBRAHMANYA H N
S/O NARASIMHAYYA
AGED ABOUT -55
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18105
23. RAVIKUMAR K R
S/O RAMACHANDRA K V
AGED ABOUT -44
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19184
24. CHANDRASHEKHAR A R
S/O RAMAKRISHNAYYA A
AGED ABOUT -51
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19750
25. RAGHAVENDRA T B
S/O BELLURAOYAANE JANARDHANA
AGED ABOUT -58
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19828
26. MAHABALA N S
S/O SEETHARAMA RAO
AGED ABOUT -60
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20320
- 39 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
27. VENKATESH N S
S/O SUBRAHMMANYA
AGED ABOUT -64
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20433
28. RAMASWAMY K G
S/O GANESHA RAO
AGED ABOUT -68
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20637
29. SUBRAHMANYA N S
S/O SEETHARAMAPPA
AGED ABOUT -68
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20885
30. NARAYANA SWAMY K R
S/O RAMACHANDRA RAO M V
AGED ABOUT -56
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22919
31. RAVISHANKARA N S
S/O SHESHAYYA
AGED ABOUT -58
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23425
- 40 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
32. KRISHNAMUTHY A N
S/O NAGAPPAYYA
AGED ABOUT -57
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24546
33. SHYAMSUNDARA M S
S/O SHINGAPPAYYA
AGED ABOUT -69
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25947
34. HARIPRASAD M S
S/O SHINGAPPA M S
AGED ABOUT -59
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-26109
35. ATMARAMA M S
S/O SINGAPPA M S
AGED ABOUT -64
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-26447
36. RAVISHEKHAR A N
S/O NARAYANA GOWDA
AGED ABOUT -57
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27430
- 41 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
37. GANESHA M S
S/O SHIVAPPA NAIKA
AGED ABOUT -59
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28608
38. KRISHNAMURTHY M N
S/O NARAYANA RAO
AGED ABOUT -62
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28680
39. NAGESH N P
S/O PUTTAYYA
AGED ABOUT -68
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30079
40. RAVISHANKARA N P
S/O PUTTAYYA
AGED ABOUT -64
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30080
41. GANESHA BHATTA B S
S/O SHESHABHATTA
AGED ABOUT -56
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30175
- 42 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
42. MEENAKSHI K N
S/O NARAYANA K S
AGED ABOUT -50
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31850
43. SRIDHARA K C
S/O CHANDRASHEKHARA RAO K
AGED ABOUT -56
AGALAGANDI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32491
44. KESHAVAMURTHY G S
S/O SEETHARAMA RAO G S
AGED ABOUT -63
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11301
45. VIJAYA RAMARAO B S
S/O RAMARAO B S
AGED ABOUT -70
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12208
46. RAMESH M M
S/O MANJAPPA NAIK
AGED ABOUT -71
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13584
- 43 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
47. SOMASHEKHARA N P
S/O PUTTAYYA NAIK
AGED ABOUT -73
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16658
48. SUDHAKARA N G
S/O GUNDANNAGOWDA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18494
49. SATHEESH N K
S/O KALASAPPANAIKA
AGED ABOUT -63
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18899
50. VIDHYADHAR S
S/O SUBBA BHATTA S
AGED ABOUT -58
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19459
51. PADMANABHA H T
S/O THAMMAYYA NAIKA H R
AGED ABOUT -73
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19673
- 44 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
52. DEVENDRA N S S/O SIDDAPPA GOWDA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20509
53. MANJUNATHA N P
S/O PUTTENAIKA N K
AGED ABOUT -56
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20787
54. MANJUNATHA N T
S/O THAMMAYYA NAIKA
AGED ABOUT -62
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21164
55. PRASANNA B S
S/O SHANKARAPPA GOWDA
AGED ABOUT -62
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21164
56. ARUNA M H
S/O HIRIYANNA
AGED ABOUT -54
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21166
57. VENKATESH T R
S/O RAME NAIKA
- 45 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21278
58. KRISHNAMURTHY D C
S/O CHANDRAYYA
AGED ABOUT -75
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21308
59. VIJAYA N K
S/O KALASAPPA NAIKA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22078
60. NAGESH H S
S/O SHIVARAMAYYA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22206
61. CHAITHANYA H K
S/O KRISHNAPPA GOWDA H T
AGED ABOUT -65
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22319
62. SHANKARA R
S/O RAMACHANDRA BHATTA
AGED ABOUT -72
- 46 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22580
63. SRILATHA K B
S/O HOOVANNA K T
AGED ABOUT -59
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22634
64. RAMAKRISHNA R
S/O RAYA NAIK
AGED ABOUT -62
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23516
65. HEMAVATHI K S
S/O CHANDRAPPA H H
AGED ABOUT -69
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23754
66. SRIKANTH M B
S/O BELLE NAIKA M D
AGED ABOUT -73
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24013
67. SRIKANTA H V
S/O VENKATEGOWDA
AGED ABOUT -51
NILUVAGILU POST
- 47 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
KOPPA,CHIKMAGALURU-577126
SHARE NO-24299
68. SUMITHRA K G
W/OCHOWDAPPA T R
AGED ABOUT -52
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24617
69. JAGADEESH B S
S/O SHANKARAPPGOWDA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24660
70. GANESH T R
S/O RAMA NAIKA
AGED ABOUT -66
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24980
71. PUTTAPPA K M
S/O MANJAPPA GOWDA
AGED ABOUT -64
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25597
72. SATHEESH N T
S/O THAMMAYYA NAIKA N S
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
- 48 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO-25782
73. RAJENDRA H P
S/O LATE PADMANABHA NAIKA
AGED ABOUT -59
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25810
74. PUTTARAJU B S
S/O SHANKARAPPAGOWDA
AGED ABOUT -53
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25893
75. MALLIKA B S
S/OPADMANABHA H T
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-26651
76. BABANNA NAIKA Y L
S/O LINGA NAIKA
AGED ABOUT -70
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-26760
77. VENKATAYYA NAIKA
S/O GIDDENAIKA
AGED ABOUT -72
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-26902
- 49 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
78. SRIDHARAMURTHY H S
S/O SUBBANNA NAIKA H M
AGED ABOUT -72
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27099
79. DEVAMMA
W/O CHINNAPPA NAIKA
AGED ABOUT -53
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27204
80. RATNAMMA K B
S/O CHOODAYYA NAIKA
AGED ABOUT -70
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28191
81. SUSHEELAMMA
S/O SUBBANNA GOWDA
AGED ABOUT -74
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28473
82. NAGAMMA
W/O KRISHNAPPA NAIKA
AGED ABOUT -58
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28791
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
83. ANASUYA B S
W/O MARIYAPPA GOWDA S N
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29046
84. SHANKARAPPA H M
S/O MARIYAPPAGOWDA
AGED ABOUT -73
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29054
85. SUDHEER A R
S/O RAMAPPAHEGDE
AGED ABOUT -66
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29487
86. DEVANNA M T
S/O THAMMAYYA NAIKA
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29767
87. MOHAN M S
S/O SHINGAPPANAIKA
AGED ABOUT -63
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29868
88. HOOVANNA M C
S/O CHINNAPPA NAIKA
- 51 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT -58
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30916
89. CHANDRASHEKHARA M P
S/O PUTTANNAGOWDA
AGED ABOUT -65
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30935
90. KRISHNAMURTHY H S
S/OSHESHEGOWDA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31277
91. DHARMAYYA Y L
S/O LINGA NAIKA
AGED ABOUT -75
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31655
92. UPENDRA M N
S/O NAGAPPA NAIKA
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32100
93. NATESHA T C
S/O CHIKARA NAIKA
AGED ABOUT -60
- 52 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32244
94. PANDESHA T C
S/O CHINNAPPA NAIKA
AGED ABOUT -56
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32314
95. ROHINI K P
S/O KRISHNAPPA H C
AGED ABOUT -62
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32763
96. VEERENDRA KAMATH
S/OVITALA KAMATH
AGED ABOUT -60
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32857
97. SUDHEERA H P
S/O PADMANABHAIYA H
AGED ABOUT -56
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-33603
98. JAGADEESH
S/O MALLAPPA NAIK
AGED ABOUT -63
NILUVAGILU POST
- 53 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
KOPPA,CHIKMAGALURU-577126
SHARE NO-34058
99. SUNEEL H K
S/O KRISHNAPPA H C
AGED ABOUT -42
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34065
100. VIJAYENDRA N H
S/O HOOVANNAGOWDA
AGED ABOUT -56
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34077
101. PRASANNA N D
S/O DHARMAYYAGOWDA
AGED ABOUT -59
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34637
102. VASANTHI K S YAANE VASANTHA
S/O PRAKASHA N C
AGED ABOUT -52
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34762
103. CHANDRAKANTH H P
S/O PADMANABHA NAYAK
AGED ABOUT -67
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
- 54 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
SHARE NO-35202
104. KANTHARAJU H S
S/O SHANKARAPPA GOWDA
AGED ABOUT -62
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-43245
105. SUBBANNA H S
S/O SHANKARAPPA GOWDA H K
AGED ABOUT -68
NILUVAGILU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-43253
106. BHASKARA K S
S/O SHESHAYYA
AGED ABOUT -60
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16493
107. SHIVASWAMY RAO S
S/O SRINIVASA RAO
AGED ABOUT -61
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18493
108. PADMANABHA M R
S/O RAMACHANDRAYYA H
AGED ABOUT -74
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18958
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
109. PARVATAMMA
S/O SURYANARAYANA
AGED ABOUT -62
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20628
110. KRISHNAPPA GOWDA H D
S/O DUGGAPPAGOWDA
AGED ABOUT -63
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21022
111. ANNAPPAGOWDA
S/O KRISHNAPPA GOWDA
AGED ABOUT -65
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21228
112. SURYANARAYANA H
S/O RAMAMURTHY
AGED ABOUT -52
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21375
113. ANANTA A G
S/O GOPALA BHATTA K
AGED ABOUT -63
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21556
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
114. SRIDHARA RAO
S/O RAMAYYA
AGED ABOUT -60
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21877
115. VENKATESH HEBBAR M P
S/O PATTABHIRAMA HEBBAR M
AGED ABOUT -59
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22185
116. DIVIN RAJ A J
S/O GOPALA GOWDA A R
AGED ABOUT -58
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22998
117. SUNDARAMMA
S/O KRISHNAYYA
AGED ABOUT -68
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23170
118. SHASHIDHARA H K
S/O KRISHNAYYA H S
AGED ABOUT -62
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23605
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
119. RAMACHANDRA M K
S/O KRISHNAYYA M L
AGED ABOUT -64
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24512
120. RAMAKRISHNA T N
S/O NARASIMHAYYA
AGED ABOUT -64
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24297
121. KRIPALA HEGDE H C
S/O CHANDRAYYA HEGDE H P
AGED ABOUT -55
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24422
122. KARTHIK H P
S/O PADMANABHA M R
AGED ABOUT -51
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24978
123. JANARDHANA K A
S/O ANANTA RAO
AGED ABOUT -63
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28901
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
124. KRISHNANANDA H S
S/O SHINGAPPAYA H
AGED ABOUT -61
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28966
125. RATNAMMA
S/O KRISHNAYYA H S
AGED ABOUT -71
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29051
126. SEETHALAXMI
S/O SRIVATHSA H V
AGED ABOUT -68
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31447
127. MADHAVA H R
S/O RAMAMURTHY
AGED ABOUT -58
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-33812
128. DINESH D V
S/O VENKATESHMURTHY S
AGED ABOUT -52
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34348
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
129. SURESH D V
S/O VENKATESHMURTHY S
AGED ABOUT -52
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34348
130. PRASHANTH N T
S/O THYAGARAJ N R
AGED ABOUT -50
HERURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35046
131. SURENDRA Y M
S/O MANJAPPA GOWDA
AGED ABOUT -67
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8316
132. KRISHNAMURTHY N V
S/O VENKATAGIRI
AGED ABOUT -64
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10380
133. DIVARA N V
S/O VENKATAGIRI
AGED ABOUT -70
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11667
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
134. SHESHAGIRI N V
S/O VENKATAGIRI
AGED ABOUT -72
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11681
135. SUIBRAYA
S/O KRISHNAYYA
AGED ABOUT -68
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14464
136. RAMAPPA D K
S/O KRISHNAPPA GOWDA D
AGED ABOUT -59
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18567
137. RAMESHA K D
S/O DEVAPPA GOWDA
AGED ABOUT -63
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23475
138. GANESHA H G
S/O GUNDAPPA GOWDA
AGED ABOUT -59
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23572
- 61 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
139. UDAYA D R
S/O RAMAPPANAIKA
AGED ABOUT -50
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23711
140. UDAYA K B
S/O BADDIYAPPAGOWDA
AGED ABOUT -51
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25239
141. ABHILASHA K S
S/O SUBBANNA GOWDA
AGED ABOUT -47
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25450
142. SULOCHANA K GOWDA H A
W/O KARUNAKAR D K
AGED ABOUT -47
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28674
143. RAMAKRISHNA ACHAR D V
S/O VEERAPPA ACHAR
AGED ABOUT -63
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28677
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
144. SUDHAKARA K D
S/O DEVAPPA GOWDA
AGED ABOUT -60
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28794
145. ASHOKA K C
S/O CHINNAYYAGOWDA
AGED ABOUT -50
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34683
146. JAYARAJA K S
S/O SHANKRAPPA NAIKA
AGED ABOUT -61
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34761
147. PRABHAKARA H K
S/O KRISHNAPPA GOWDA H S
AGED ABOUT -64
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34773
148. SHRAVYA K G
W/O JAYARAJA K S
AGED ABOUT -47
DAYAMBALLI POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35062
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
149. SRINIVASA MUTHY H V
S/O VISHWANATH BHAT
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-6071
150. CHANDRASHEKARA BHATTA V S
S/O SHYAM BHAT
AGED ABOUT -69
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-6813
151. VISHVESHVARA RAO V S
S/O SHANKAR RAO V G
AGED ABOUT -61
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7286
152. VENKATESHMURTHY H S
S/O SUBRAHMANYA BHATTA H P
AGED ABOUT -65
UTTAMESHWARAPOST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8356
153. ACHYUTA RAO V T
S/O THIMMAPPAYYA V
AGED ABOUT -59
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8424
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
154. RAMESHA B C
S/O CHANDRASHEKARA URALA K
AGED ABOUT -71
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9008
155. SUBRAHMANYA BHATTA V
S/O RAMA BHATTA V
AGED ABOUT -63
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9971
156. SUBRAO V
S/O VENKATA RAO V
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10080
157. CHNADRASHEKARA V S
S/O SRINIVASA RAO V
AGED ABOUT -67
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11337
158. NAGABHUSHANA RAO V R
S/O RAMRAO V
AGED ABOUT -62
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11497
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
159. SHIUVASWAMY K V
S/O VENKATAGIRIYAPPA K
AGED ABOUT -59
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11648
160. MANJUNATHA M S
S/O SHAMA RAO
AGED ABOUT -58
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13543
161. SHANKARANARAYANA H N
S/O NARAHARI BHATTA H S
AGED ABOUT -67
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13645
162. VISHALAKSHI H S
W/O SRINIVASAMURTHY H V
AGED ABOUT -54
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16957
163. VENKATESH B S
S/O SADASHIVAIAH B
AGED ABOUT -61
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-17119
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
164. GIRIJAMMA
W/OMALLAPPAGOWDA N T
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18563
165. RATNA K
W/O MOHANA
AGED ABOUT -57
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22009
166. NAGESH V S
S/O SRIKANTAYYA V B
AGED ABOUT -58
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22360
167. SUBRAHMANYA C S
S/O SRINIVASAYYA C S
AGED ABOUT -65
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22760
168. VISHWANATHA H N
S/ONARAHARIBHATTA
AGED ABOUT -48
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23143
- 67 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
169. GURUMURTHY N
S/O NAAGARAIH
AGED ABOUT -55
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23657
170. RAKESHA K S
S/O SUBRAYA K P
AGED ABOUT -46
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23936
171. VASANTA KUMAR S G
S/O GANESHA BHATTA V
AGED ABOUT -50
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24006
172. MALLAYYA
S/O GUJJAYYA
AGED ABOUT -66
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24063
173. NETRAVATHI
W/ORAMAPPAGOWDA
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24064
- 68 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
174. GOPALA KRISHNA H D
S/O DEVARA BHATTA H S
AGED ABOUT -65
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25643
175. HOSABAYYA
S/O HULIYAYYA
AGED ABOUT -74
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25788
176. ANAND SHETTY
S/O NARAYANA SHETTY
AGED ABOUT -50
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25807
177. MOHANA K T
S/O THAMMAYYANAAYAKA
AGED ABOUT -53
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25906
178. SUMITRAMMA
W/OSHANKRAPPAGOWDA
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27744
- 69 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
179. MANJAPPANAIKA M D
S/O DUGGAPPA NAIKA
AGED ABOUT -65
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30936
180. GANGADHARA U M
S/O MANJA BHATTA
AGED ABOUT -62
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31009
181. VEERENDA N P
S/O PUTTAPPAGOWDA N T
AGED ABOUT -64
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31632
182. VIJAYA SS
S/O SHIVANNASERIGAR
AGED ABOUT -69
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31849
183. SUBBANNA J S
S/O SHINGAPPPAGOWDA
AGED ABOUT -55
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31937
- 70 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
184. PRAVVEN I K
S/O KRISHNAPPA GOWDA
AGED ABOUT -57
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32657
185. PUTTASWAMYGOWDAB L
S/O LANKE GOWDA
AGED ABOUT -68
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32764
186. CHANDRASJEKARA JOIS K
S/O SHANKARA JOIS
AGED ABOUT -69
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34272
187. SANJEEVA KUCHAL PUJARI
S/O KUCHAL PUJARI
AGED ABOUT -70
UTTAMESHWARA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35539
188. NAGABHUSHANAYYA H V
S/O VISHVESHWARAYYA H
AGED ABOUT -68
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-5686
- 71 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
189. MAHABALAYYA S S
S/O SUBBARAO
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-6512
190. GANESHA RAO S
S/O SHESHAGIRIYAPPA
AGED ABOUT -61
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7063
191. VENKATESHAYYA S S
S/O SUBBARAO
AGED ABOUT -58
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7491
192. RAMANATHABHATTA J N
S/O NAGABHUSHANNABHATTA J R
AGED ABOUT -55
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7707
193. SHIVASWAMY S S
S/O SHANKARA RAO
AGED ABOUT -57
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-7733
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NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
194. SEETHARAMABHATTA J V
S/O VENKATESHA BHATTA J S
AGED ABOUT -63
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8182
195. GANESHA RAO S K
S/O KRISHNA RAO S V
AGED ABOUT -56
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8566
196. PANDURANGA UPADHYAYA N P
S/O PARAMESHWARA UPADHYAYA V
AGED ABOUT -62
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8818
197. GOPALAKRISHNA H K
S/O KRISHNSRAO S V
AGED ABOUT -61
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8868
198. VENKATESH H S
S/O SEETHARAMAPPA H
AGED ABOUT -68
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10382
- 73 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
199. DEVAMURTHY B K
S/O KRISHNAPPA GOWDA
AGED ABOUT -57
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10707
200. PHANIRAJA BHATTA J V
S/O VISHNUMURTHY BHATTA J
AGED ABOUT -55
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12087
201. LAXMINARAYANA K S
S/O SEETHARAMA RAO K S
AGED ABOUT -58
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12108
202. SHIVASHANKARAYYA H M
S/O MANJUNATHAYYA
AGED ABOUT -73
HARIHARAPURAPOST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12448
203. SRINGESHWARA H R
S/O RAMAYYA
AGED ABOUT -59
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14026
S
- 74 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
204. GANESHA MURTHY
S/O SEETHARAMAYYA
AGED ABOUT -62
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-15008
205. SUBRAHMANYA H G
S/O GOPALA NAIKA H
AGED ABOUT -68
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-15282
206. RAMESHA S C
S/O CHANDRASHEKARAIH
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16569
207. SRINIVASA PRABHU H G
S/O GANAPATHI PRABHU H P
AGED ABOUT -65
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16649
208. THAMMAYYA K
S/O KAADU PUJARI
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-17118
- 75 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
209. GOPALAKRISHNA H
S/O SUBBARAO
AGED ABOUT -61
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18288
210. SRINIDHI S
S/O SHIVASWAMY S
AGED ABOUT -48
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18395
211. BALAKRISHNA S R
S/O RAMAPPA S H
AGED ABOUT -42
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18898
212. NARAYANA MURTHY A P
S/O PADMANABHAYYA
AGED ABOUT -66
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19672
213. BANGARASWAMY N L
S/O LAXMINARAYANA N M
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20511
- 76 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
214. SAROJINI
S/O NARASIMHA KAMATH
AGED ABOUT -54
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20513
215. CHANDRASHEKHAR RAO S
S/O SHANKARA RAO K S
AGED ABOUT -65
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21467
216. VENKATASUBBAYYA K G
S/O GANESHA RAO K S
AGED ABOUT -72
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24057
217. BELLAPPAGOWDAK S
S/O SUBBEGOWDA
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24493
218. SHIVASHANKARAYYA H V
S/O VISHVESHWARAYYA
AGED ABOUT -67
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34959
- 77 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
219. RAVIRAJ H V
S/O VTTALA H K
AGED ABOUT -66
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24977
220. KANTHARAJU H G
S/O GUNDE GOWDA
AGED ABOUT -67
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24979
221. GURUMURTHY K G
S/O GOPALA SHASTRY K
AGED ABOUT -49
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25799
222. SHREE SWAYAM PRAKASHASA CHIDANANDA
SARASWAT ISWAMYJI
S/O GOPALAYYA
AGED ABOUT -55
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28141
223. MAHESHA K A
S/O SHEENAPPASHETTYK A
AGED ABOUT -50
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28467
- 78 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
224. RAJESH J S
S/O SHEENAPPASHEETTY K A
AGED ABOUT -46
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28468
225. SUBRAHMANYA S N
S/O NARASIMHAYYA K S
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29144
226. SARASWATAMMA
W/O GURUMURTHY AITHAL
AGED ABOUT -69
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29405
227. LALITHA J MURTHY
W/O GURUMURTHY K J
AGED ABOUT -51
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29768
228. VASUDEVA PANDITH H V
S/O VENKATARAMANA PANDITH
AGED ABOUT -61
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30329
- 79 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
229. KRISHNAPRASAD K S
S/O SUBRAHMANYA BHATTA K
AGED ABOUT -60
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30696
230. JAYASHREE S NAYAK
W/O SUBRAHMANYA H G
AGED ABOUT -50
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30915
231. GANESHMURTHY S R
S/O RAMARAO S
AGED ABOUT -61
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31940
232. SUBRAHMANYA H A
S/O ACHYUTHAYYA
AGED ABOUT -59
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32576
233. GOPINATHA BHAT J K
S/O KRISHNAMURTHY BHAT
AGED ABOUT -60
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34076
- 80 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
234. PRAKASHA K S
S/O SRINIVASA K S
AGED ABOUT -60
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34679
235. VENKATESH PRABHU H N
S/O NARAYANA PRABHU
AGED ABOUT -64
HARIHARAPURA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35122
236. RAMACHANDRAMURTHY D S
S/O SUBBARAO M S
AGED ABOUT -70
KADTURU POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9130
237. VENKATAYYA GOWDA M C
S/O CHOODEGOWDA
AGED ABOUT -80
KADTUR POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14865
238. LAKSHMI N R
W/OSUBRAHMANYA H N
AGED ABOUT -62
KADTUR POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27616
- 81 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
239. SATHEESH K
S/O DUGGAPPAGOWDA K C
AGED ABOUT -60
KADTURPOST
KOPPA,CHIKMAGALURU-577126
SHARE NO-28474
240. SHIVARAJA M S
S/O SHANKARAPPAGOWDA
AGED ABOUT -65
KADTUR POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-339900
241. KAVIRAJ M S
S/O SHANKARAPPAGOWDA
AGED ABOUT -61
KADTUR POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-33991
242. SUNEEL M K
S/O KUMARANNAGOWDA
AGED ABOUT -49
KADTUR- POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35888
243. SRINIVASA GOWDA K
S/O BELLAPPAGOWDA
AGED ABOUT -60
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-6906
- 82 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
244. SRINIVASA NYAKA D V
S/O VENKAPPA NAYAKA
AGED ABOUT -70
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8116
245. SRIDHARA K
S/O KESHAVA RAOK S
AGED ABOUT -65
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-8436
246. NARASIMHAMURTHYK S
S/O SEETHARAMARAO K S
AGED ABOUT -81
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9349
247. SREEPATHI RAO K S
S/O SEETHARASMARAO K
AGED ABOUT -71
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10123
248. SHIVAKUMARA K S
S/O SHANKARAPPA NAYAKA K C
AGED ABOUT -50
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10883
- 83 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
249. NAGESHA K G
S/O BIN GOVINDARAO K N
AGED ABOUT -62
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13904
250. SHIVARAMA K G
S/O GOVINDARAO K N
AGED ABOUT -49
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13905
251. VALLINATHA K G
S/O GOVINDARAO K N
AGED ABOUT -68
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-13906
252. NARAYANA H S
S/O SHIVAPPAGOWDA H V
AGED ABOUT -53
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16565
253. SRINGESHWARA M S
S/O SHESHAGIRI M R
AGED ABOUT -65
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-17412
- 84 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
254. JANAKI
W/O BALAKRISHNA K S
AGED ABOUT -65
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18396
255. PRASHANTHA G V
S/O VENKAPPAGOWDA
AGED ABOUT -48
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-18426
256. KRISHNAPPA G M
S/O MANJAPPAGOWDA
AGED ABOUT -67
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19105
257. BELLAPPA NAIKA D V
S/O VENKAPPANAIKA D T
AGED ABOUT -71
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19301
258. SURESH K S
S/O SUBBEGOWDA
AGED ABOUT -65
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-19531
- 85 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
259. SIDDAPPA GOWDA K C
S/O CHOWDAYYAGOWDA
AGED ABOUT -63
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22918
260. SATHEESH NAYAK K
S/O KALASAPPA NAYAK K
AGED ABOUT -66
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23020
261. SATHYAMURTHY M K
S/O KRISHNAMURTHY M S
AGED ABOUT -62
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25046
262. MANJUNATHA D T
S/O THIMMAYYA NAIKA D V
AGED ABOUT -49
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-25784
263. SHIVAPPANAIKA H P
S/O PUTTANAIKA
AGED ABOUT -58
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29045
- 86 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
264. SUDHAKARA KUPPALLI K S
S/O SRINIVASA GOWDA K B
AGED ABOUT -67
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31008
265. DUGGAPPA GOWDA K C
S/O CHINNAYYAGOWDA
AGED ABOUT -69
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31086
266. ASHOKA JOGI H K
S/O KALINGA JOGI
AGED ABOUT -51
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31090
267. RATNAKARA D S
S/O SUBRAOSHETTY
AGED ABOUT -49
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32171
268. GOPALAKRISHNA D N
S/O NAGAPPAYYA
AGED ABOUT -50
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-32371
- 87 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
269. PURUSHOTTAMA
S/O SEETHARAMARAO K S
AGED ABOUT -76
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34325
270. NAGANANDA K N
S/O NARASIMHAMURTHY K S
AGED ABOUT -66
MELUBILRE POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-35455
271. GANAPAYYA NAYAKA
S/O PUTTAYYA NAYAKA
AGED ABOUT -71
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-5529
272. KRISHNAMURTHY K R
S/O RAMAYYA K M
AGED ABOUT -62
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9329
273. RAJAN A R
S/O RAMAYYA A D
AGED ABOUT -63
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-9910
- 88 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
274. NARENDRA L T
S/O THAMMAYYA NAIKA
AGED ABOUT -66
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-10388
275. MANOJA S D
S/O DUGGAPPAGOWDA G S
AGED ABOUT -50
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-11406
276. SRIPADA MURTHY H S
S/O SEETHARAMABHATTA H V
AGED ABOUT -55
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-12331
277. DAYANANDA H V
S/O VENKATARAMAYYA A
AGED ABOUT -66
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14880
278. RAGHAVENDRA H V
S/O VENKATARAMAIH A
AGED ABOUT -60
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-14881
- 89 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
279. THANDAV MURTHY K R
S/O RAMAYYA K M
AGED ABOUT -50
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16032
280. NARAYANASWAMY K R
S/O RAMAYYA K M
AGED ABOUT -55
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16036
281. SHANKARA RAO D R
S/O RAMAYYA K M
AGED ABOUT -61
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-16744
282. SRIDHARA A R
S/O RAME NAIKA A S
AGED ABOUT -50
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-17190
283. CHANDRASHEKARA S R
S/O RAME GOWDA
AGED ABOUT -67
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20227
- 90 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
284. CHANDRAPPA L S
S/O SUBBENAIKA
AGED ABOUT -61
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-20316
285. SRINIVASA K H
S/O HIRIYANNAYYA
AGED ABOUT -54
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21268
286. NAGESHA T K
S/O KRISHNADEVARAYA
AGED ABOUT -50
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-21345
287. VISHNUMURTHY A P
S/O PUTTENAIKA
AGED ABOUT -51
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-22382
288. DEVAPPA GOWDA M K
S/O KRISHNAPPA GOWDA
AGED ABOUT -70
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23413
- 91 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
289. MANJUNATHA K C
S/O CHANDRASHEKARAIH
AGED ABOUT -67
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23507
290. NAGESHA K C
S/O CHANDRASHEKARAIH
AGED ABOUT -55
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23836
291. HAREESH KUMAR
S/O CHANDRASHEKARAIH
AGED ABOUT -51
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-23932
292. LAXMINARAYANA K C
S/O CHANDRASHEKARAIH K M
AGED ABOUT -60
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-24148
293. INDIRA C N
S/O VENKATESHA A R
AGED ABOUT -61
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-27656
- 92 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
294. SRINATH A R
S/O RAMANAIH NAIKA
AGED ABOUT -61
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29168
295. NARASIMHAMURTHY K V
S/O VENKATA GIRIYAPPA K M
AGED ABOUT -67
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29589
296. SRIKANTA T S
S/O SEEYHARAMAYYA T S
AGED ABOUT -68
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-29858
297. SUBRAHMANYA HOLLAH K
S/O KTRISHNAMURTHY A V
AGED ABOUT -65
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-30486
298. RAMESH K S
S/O SRIKANTA RAO D R
AGED ABOUT -51
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-31755
- 93 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
299. SUDEEPCHANDRA
S/O SHESHAPPA NAIK
AGED ABOUT -57
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-34770
300. RAMESH T S
S/O SRIKANTA T S
AGED ABOUT -62
SURYADEVASTHANA POST
KOPPA,CHIKMAGALURU-577126
SHARE NO-43055
301. VASUDEVAKAMATH
S/O SRINIVASAKAMATH
AGED ABOUT 62 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-7078
302. DHANAJAYA S
S/O SEETHARAMAYYA
AGED ABOUT 68 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-9233
303. RAMACHANDRA K S
S/O SRINIVASAYYA
AGED ABOUT 60 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-10906
- 94 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
304. LAKSHMINARAYANA B P
S/O PHANIYAPPAYYA
AGED ABOUT 72 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-11231
305. NAGABHUSHAN B R
S/O RAMABHAT B
AGED ABOUT 52 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-11641
306. ANANATHMURTHY T K
S/O KOLLURABHAT
AGED ABOUT 63 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-14096
307. PARAMESHWARA A V
S/O VENKATGOWDA
AGED ABOUT 78 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-14909
308. ARUNAKUMAR K A
S/O VASUDEVABHAT
AGED ABOUT 48 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-17191
- 95 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
309. SHARATHCHANDRA B N
S/O NANJUNDAYYA
AGED ABOUT 62 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-18879
310. SUDHAKARA K V
S/O VASUDEVABHAT
AGED ABOUT 62 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-20269
311. SHANKARA M P
S/O POOVAYYAPOOJARI
AGED ABOUT 60 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-20982
312. SEETHARAMAYYA V P
S/O PARAMESHWARAYYA
AGED ABOUT 58 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-2132
313. PRASHANTHA B S
S/O SHESHADRI
AGED ABOUT 61 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-23835
- 96 -
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
314. KRISHNAMURTHY K M
S/O MANJAPPAYYA
AGED ABOUT 72 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-24217
315. RAMESHAKAMATH K S
S/O SRINIVASAKAMATH
AGED ABOUT 68 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-24591
316. SHAILAJA G D
W/O HOOVAPPAGOWDA
AGED ABOUT 58 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-24743
317. KRISHNAPPA T
S/O THANIYAMOGERA
AGED ABOUT 52 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-25328
318. SHANTHA B K
W/O KRISHNAMURTHY B P
AGED ABOUT 51 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-27647
- 97 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
319. KRISHNAPPANAIKA
AGED ABOUT 63 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-28351
320. UMALAKSHMI
W/O NAGARAJA
AGED ABOUT 50 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-28683
321. REKHA
W/O ARUNKUMAR
AGED ABOUT 53 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-30462
322. GANESHA K S
S/O SRINIVASAYYA
AGED ABOUT 55 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-30545
323. UPENDRA K N
S/O NAGESHRAO K R
AGED ABOUT 59 YEARS
BERKODIGEPOST,KOPPA
CHIKMAGALUR-577126
SHARE NO-31328
324. NAGARAJ
S/O LAKSHMINARAYANA,
- 98 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 60 YEARS
BALAGADI, KOPPA POST -577126
SHARE NO-11235
325. JANAKAMMA
W/O BYRAPPA,
AGED ABOUT 58 YEARS,
BALAGADI, KOPPA POST -577126
SHARE NO-18331
326. UMASHANKAR,
S/O GANGADHAR,
AGED ABOUT 55 YEARS,
BALAGADI, KOPPA POST -577126
SHARE NO-20051
327. CHANDRASHEKAR. H.N
S/O NAGESH BHATT,
AGED ABOUT 58 YEARS,
HIREGADDE,KOPPA POST -577126
SHARE NO-32189
328. KALSAPPA NAIK K.C
S/O CHANNAPPA NAIK,
AGED ABOUT 65 YEARS,
HIREGADDE,KOPPA POST -577126
SHARE NO-28900
329. SUDHER H K
S/O KESHAVA NAIK,
AGED ABOUT 48 YEARS,
HIREGADDE,KOPPA POST -577126
SHARE NO-26273
330. SHIVANANDA H V
S/VENKATACHALAIAH,
- 99 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 70 YEARS,
HIREGADDE,KOPPA POST -577126
SHARE NO-22451
331. SAMSUNDHAR M S
S/O SINGHAPPA,
AGED ABOUT 60 YEARS,
AGALAGANDI,KOPPA POST -577126
SHARE NO-25947
332. HARIPRASAD
S/O SINGHAPPA,
AGED ABOUT 55 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-26109
333. ATHMARAM
S/O SINGHAPPA,
AGED ABOUT 58 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-26447
334. RAVISHEKARA N
S/O NARAYANA GOWDA,
AGED ABOUT 61 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-27430
335. NAGESH N P
S/O PUTTAIAH,
AGED ABOUT 62 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-30079
336. RAVISHEKAR N P
S/O PUTTAIAH,
- 100 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 55 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-30080
337. MEENAKASHI K N
W/O NARAYANA K S
AGED ABOUT 56 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-31850
338. SHRIDHARA K C
S/O CHANDRASHEKAR,
AGED ABOUT 60 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-32491
339. NARAYANA K S
S/O SUBBA RAO
AGED ABOUT 60 YEARS,
AGALAGANDI, KOPPA POST -577126
SHARE NO-12665
340. M G RAMACHANDRA,
S/O GANESHAIAH,
AGED ABOUT 62 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-21465
341. SURESH K N,
S/O MANJUNATH GOWDA,
AGED ABOUT 55 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-25806
342. RAJENDRA BN,
S/O NAGENDRA HEGDE,
- 101 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 55 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-18291
343. M G KRISHNA MURTHY,
S/O GANESHAIAH,
AGED ABOUT 58 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-17433
344. SUDHAKARA D P
S/O PUTTANNA GOWDA,
AGED ABOUT 57 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-18546
345. SHANKARAPPA GOWDA,
S/O APPE GOWDA,
AGED ABOUT 61 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-22936
346. SHRUNGESHWARA RAO K L,
S/O LAKSHMINARAYANA RAO,
AGED ABOUT 65 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-24605
347. CHANDRASHEKAR K,
S/O KRISHNAPPA GOWDA,
AGED ABOUT 61 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-26446
348. NARAYANA ACHARYA,
S/O MANJA ACHARYA,
- 102 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 65 YEARS,
KULURU, KOPPA POST -577126
SHARE NO-27233
349. RAMASWAMY S K,
S/O KUMARAIAH,
AGED ABOUT 62 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-12335
350. SHAKTIDHARA,
S/O CHANDRASHEKARA UDUPA,
AGED ABOUT 48 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-15893
351. DHANAMMA,
W/O YELLAPPA,
AGED ABOUT 64 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-16178
352. SHASHIDHARA K V
S/O VISHWESHWARA BHATT,
AGED ABOUT 49 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-16418
353. NEELAKANATA JOIS
S/O PARAMESHWARA JOIS,
AGED ABOUT 57 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-18290
354. GURUPRASAD S K
S/O KOLLURAIAH,
- 103 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 52 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-21404
355. NATESH K S
S/O SRINIVAS JOIS,
AGED ABOUT 54 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-24527
356. SEETHARAM JOIS H B
S/O BHASKARA JOIS,
AGED ABOUT 60 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-27872
357. THAMMAIAH H S
S/O SEENE GOWDA,
AGED ABOUT 58 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-28100
358. NARASIMHA MURTHY K L
S/O LAKSHMIKANTHAIAH,
AGED ABOUT 57 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-28263
359. LALITHAMBA
W/O NAGENDRA,
AGED ABOUT 56 YEARS,
KAMMARADI, KOPPA POST -577125
SHARE NO-31012
360. KUMARA D
S/O DHARMAPPA,
- 104 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 56 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-31851
361. LILY NAROHNA
W/O THOMAS NAROHNA,
AGED ABOUT 56 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-31409
362. RAGHAVENDRA K S
S/O NAGESH RAO,
AGED ABOUT 49 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-32652
363. SATVIK B S
S/O SHESHAPPA GOWDA,
AGED ABOUT 46 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-33226
364. SHARATH KUMAR B R
S/O RAMACHANDRA,
AGED ABOUT 45 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-34991
365. MITHRA N R
S/O RUDRE GOWDA,
AGED ABOUT 48 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-43122
366. GREGORY NAROHNA
S/O NAROHNA,
- 105 -
NC: 2025:KHC:6220
WP No. 3195 of 2025
C/W WP No. 3189 of 2025
AGED ABOUT 48 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO-17932
367. KLEMENT NAROHNA
S/O NAROHNA,
AGED ABOUT 46 YEARS,
BERUKUDIGE, KOPPA POST -577125
SHARE NO- 29247
368. NAYANA D K
C/O NAGESH,
AGED ABOUT 55 YEARS,
HIREKODIGI, KOPPA POST -577125
369. SUSHRUTH R
S/O RAMASWAMY
AGED ABOUT 46 YEARS,
KUVEMPU NAGARA, KOPPA POST -577125
SHARE NO- 33486
...PETITIONERS
(BY SRI. GIREESHA KODGI, ADVOCATE)
AND:
1. THE STATE OF KANATAKA
DEPARTMENT OF CO-OPERATION,
M.S BUILDING
DR. B.R AMBEDKAR VEEDHI,
BENGALURU-01.
REPRESENTED BY ITS PRINCIPAL SECRETARY
2. THE STATE CO-OPERATIVE ELECTION COMMISSION,
3RD FLOOR, SHANTHI NAGAR,
T.T.M.C. 'A' BLOCK,
SHANTHI NAGAR, BANGALORE-27,
- 106 -
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
REPRESENTED BY ITS JOINT REGISTRAR
3. RETURNING OFFICER
APPOINTED FOR
MALENADU ADIKE MARATADA SAHAKARA
SANGHA NIYAMITHA (MAMCOS),
SAGARA ROAD, SHIVAMOGGA -577 204
4. MALENADU ADIKE MARATADA SAHAKARA SANGHA
NIYAMITHA (MAMCOS)
SAGARA ROAD, SHIVAMOGGA -577204
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
...RESPONDENTS
(BY SRI. YOGESH B NAIK, AGA FOR R1 AND R3;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. RAVINJAY KULKARNI, ADVOCATE FOR C/R4)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.2 TO 4 TO INCLUDE THE NAME OF THE
PETITIONERS IN THE ELIGIBLE VOTERS LIST FOR THE YEAR
2024-25 AND PERMIT THE PETITIONERS TO CAST THEIR
VOTES IN THE ELECTIONS TO THE RESPONDENT NO.4
WHICH IS SCHEDULED TO BE HELD ON 04/02/2025 AND
ETC.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
- 107 -
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WP No. 3195 of 2025
C/W WP No. 3189 of 2025
ORAL ORDER
Petitioners are seeking to direct respondents to include the names of petitioners in the eligible voters list and permit the petitioners to cast their votes in the election of respondent No.4-Society, which was scheduled to be held on 04.02.2025.
2. This Court, by way of interim arrangement on 03.02.2025, permitted the petitioners to cast their votes in the ensuing elections scheduled to be held on 04.02.2025 to the Board of Directors of respondent No.4-Society subject to the final outcome of these writ petitions.
3. The challenge in these writ petitions are on the premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for short) is not issued.
4. Heard Sri.Gireesha Kodgi, learned counsel for the petitioners, Sri. Yogesh D Naik, learned AGA for respondent Nos.1 and 3, Sri. T.L. Kiran Kumar, learned
- 108 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 counsel for respondent No.2 and Sri. Ravinjay Kulkarni, learned counsel for respondent No.4-Society.
5. Learned counsel for respondent No.4-Society fairly submits that mandate prescribed under Rule 13-D (2-A) of the Karnataka Co-operative Societies Rules, 1960 ('Rules' for short) has not been complied with.
6. Rule 13-D of the Rules, 1960 reads as under:
"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
- 109 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co- operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections,
- 110 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
- 111 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or
- 112 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to represent the society in the case of a member society, and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of
- 113 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
- 114 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of
results."
7. The Co-Ordinate Bench of this Court in the case of Sri. B Ganganna and Others Vs. The State of Karnataka, Department of Co Operation and others1 (B Ganganna) had given deliberate consideration to the provisions of Rule 13-D of the KCS Rules, 1960 and adjudication of dispute under Section 70 of the Karnataka Co-Operative Societies Act, 1959 ('KCS Act, 1959' for short). The Co-Ordinate Bench of this Court framed the following points for consideration at paragraph No.9, which reads as under:
1ILR 2024 KAR 1901
- 115 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 "9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
8. The Co-Ordinate Bench after giving deliberate consideration to various judgments has held at paragraph Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
- 116 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER Writ petition is disposed of on the following terms:
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025
(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
9. Section 70 of the KCS Act, 1959 reads as under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding anything
- 118 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
- 119 -
NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
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(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx
(5) x x x x x"
10. The plain reading of Section 70 makes it clear that an extensive and exhaustive mechanism is provided under the aforesaid Section and the authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the elections, whether the petitioners are the
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 eligible voters and have paid membership dues, or annual general body meetings are attended or availed the minimum services are all questions of fact, which have to be decided under Section 70 of the KCS Act, 1959 and the writ petitions under Article 226 of the Constitution of India to challenge the electoral roll, the petitioners have not made out any exceptional case in these petitions to be entertained and the decision of the Co-Ordinate Bench of this Court in the case of B. Ganganna as stated supra is squarely applicable to the present facts.
11. It is brought to the notice of this Court that under identical circumstances, the Co-Ordinate Bench of this Court in the case of H.S. Raju and others Vs. State of Karnataka and others2 (H.S. Raju) has permitted the votes to be counted and election results to be announced, keeping open all contentions to be adjudicated in the appropriate forum under Section 70 (2) (c) of the Karnataka Co-Operative Societies Act, 1959 ('the Act' for 2 2022 (4) AKR 775
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 short). Whether the petitioners would incur any disqualification to vote or not is a question of fact to be decided by the appropriate authority under Section 70 (2)
(c) of the Act and hence, the following:
ORDER i. Writ petitions stand disposed of.
ii. The Returning Officer to count the votes, including the votes cast by petitioners and announce the results of the election, which was scheduled on 04.02.2025.
iii. Aggrieved party is entitled to raise a dispute under Section 70 (2) (c) of the Act, if raised a dispute under the said provision, questioning the eligibility of the petitioners to vote in the election to the Board of the respondent - society, the said dispute shall be decided without being influenced by the interim order granted by this Court and it is made clear that granting of an interim order in favour of the petitioner would not give any finding on the eligibility of the petitioners to vote in the election of the Board of respondent - society.
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 iv. The eligibility of the petitioners to vote in the election is kept open to be decided in a dispute, if any, raised in this regard.
v. If any such dispute relating to the eligibility of the petitioners to vote in the election to the Board of the respondent-society is raised, the effect of holding the petitioners ineligible to vote and excluding such votes, on the final outcome of the election results shall also be taken into account before passing the final orders.
vi. The vote cast by the petitioners shall be kept in a separate sealed box after counting.
vii. This Court has not expressed any merits or demerits of the ineligibility of the petitioners.
Sd/-
____________________ JUSTICE K.S. HEMALEKHA SS List No.: 2 Sl No.: 16 CT:SNN