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[Cites 9, Cited by 0]

Karnataka High Court

Ramesh A vs The State Of Kanataka on 11 February, 2025

                                                 -1-
                                                                NC: 2025:KHC:6220
                                                             WP No. 3195 of 2025
                                                         C/W WP No. 3189 of 2025



                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 11TH DAY OF FEBRUARY, 2025

                                              BEFORE
                              THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
                             WRIT PETITION NO. 3195 OF 2025 (CS-EL/M)
                                                C/W
                             WRIT PETITION NO. 3189 OF 2025 (CS-EL/M)


                      IN WP No. 3195/2025

                      BETWEEN:

                      1.     CHETHAN HEGDE C S
                             S/O SUBBANNA HEGDE
                             52 YEARS, CHOLARAMANE,
                             DAREKOPPA POST,
                             SRINGERI 577139
                             SHARE NO. 29495

                      2.     PREMKUMAR H.K.,
Digitally signed by
                             S/O KRISHNAPPA GOWDA,
MAHALAKSHMI B M              AGED ABOUT 57
Location: HIGH
COURT OF                     HOSURU, DAREKOPPA POST,
KARNATAKA                    SRINGERI - 577139
                             SHARE NO. 28363

                      3.     UDAYA BHASKAR H G
                             S/O GANESHA RAO,
                             AGED ABOUT 67,
                             HIMBRAVALLI, BEGANE POST,
                             KOPPA- 577120
                             SHARE NO. 7284
                      4.     MANJUNATHA GOWDA VK
                         -2-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



     S/O KADAPPA GOWDA,
     AGED ABOUT 79 YEARS,
     VATKODIGE, BEGANE POST,
     SRINGERI - 577139
     SHARE NO. 4894

5.   SURESH B R
     S/O RAMAPPA GOWDA BA,
     AGED ABOUT 59 YEARS,
     KELAKOPPA POST,
     SRINGERI - 577139
     SHARE NO. 29497

6.   CHANDRASHEKAR B M
     S/O MALLAPPA GOWDA,
     AGED ABOUT 79 YEARS,
     BEGANE POST,
     SRINGERI - 577139,
     SHARE NO.21413

7.   VIJAYENDRA NAIK K
     S/O SHEENA NAIK K
     AGED ABOUT 70 YEARS,
     BEGANE POST,
     SRINGERI - 577139
     SHARE NO. 14340

8.   RENUKA C.P.
     W/O VENKATESH D N
     AGED ABOUT 55 YEARS, DAREKOPPA POST,
     SRINGERI
     SHARE NO. 29261

9.   KAVEESHA G.S.
     S/O SHANKARAPPA NAIK
     AGED ABOUT 65 YEARS, DAREKOPPA POST,
                           -3-
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



      SRINGERI - 577139
      SHARE NO 28896

10.   CHAITHRA A.V
      W/O RAVISH Y.K.
      AGED ABOUT 47 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO. 31809

11.   MANJUNATHA B.G
      S/O GUNDAPPA GOWDA,
      AGED ABOUT 67 YEARS,
      BEGANE POST,
      SRINGERI - 577139
      SHARE NO 22741

12.   RAGHAVENDRA HEGDE
      S/O SEETHARAMA,
      AGED ABOUT 32 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 31280

13.   CHANDRASHEKAR D K
      S/O KRISHNAPPA GOWDA,
      AGED ABOUT 58 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 16255

14.   VIJENDRA H S
      S/O SINGAPPA GOWDA,
      AGED ABOUT 50 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
                             -4-
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



      SHARE NO 21617

15.   THIMMAPPA
      S/O SHESHAPPA GOWDA
      AGED ABOUT 54 YEARS
      DAREKOPPA POST
      SRINGERI - 577139
      SHARE NO 21720

16.   DHARMAPPA GOWDA
      S/O BOBEGOWDA,
      AGED ABOUT 60,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 20603

17.   MANJUNATHA M P
      S/O PANIYAPPAIAH
      AGED ABOUT 73 YEARS
      DAREKOPPA POST
      SRINGERI - 577139
      SHARE NO 12027

18.   DHARMAPPA
      S/O VEERANNA,
      AGED ABOUT 59 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 25594

19.   GOPALAKRISHNA M N
      S/O NAGENDRAIAH,
      AGED ABOUT 59
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 17317
                          -5-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025




20.   VISHWANATHA C S
      S/O SUBBAIAH,
      AGED ABOUT 65 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 22812

21.   GIRISH HEGDE C.P.
      S/O PUTTAPPA HEGDE,
      AGED ABOUT 45 YEARS,
      DAREKOPPA POST
      SRINGERI - 577139
      SHARE NO 26442

22.   THIMMAIAH C.V.
      S/OVENKATARAMANAIAH,
      AGED ABOUT 81 YEARS,
      CHERUGOWDA, AREKOPPA POST, SRINGERI -
      577139
      SHARE NO 9982

23.   VIKRAMA ACHARI H S
      S/O SUBBACHARI, AGED ABOUT 63 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 14068

24.   NAGESH H K
      S/O KOLLAPPA GOWDA,
      AGED ABOUT 69 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 17928
25.   SUBRAYA ACHAR K R
      S/O RANGACHAR,
                          -6-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



      AGED ABOUT 80 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO. 18856

26.   PUTTAMMA
      W/O CHINNAPPA GOWDA,
      YEDEHALLI, AGED ABOUT 84 YEARS, DAREKOPPA
      POST, SRINGERI TALUK
      SHARE NO. 21955

27.   VITTALA K
      S/O KADAPPA GOWDA,
      AGED ABOUT 78 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 24901

28.   NARAHARI C.V.
      S/O VENKAPPA GOWDA,
      AGED ABOUT 58 YEARS,
      DAREKOPPA POST,
      SRINGERI TALUK
      SHARE NO. 33200

29.   NATESH H M
      S/O MARIYAPPA GOWDA
      AGED ABOUT 54 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 43050

30.   KODANDA Y C
      S/O CHENNAPPA GOWDA,
      AGED ABOUT 58 YEARS, DAREKOPPA POST,
      SRINGERI - 577139
                          -7-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



      SHARE NO 26990

31.   GOPALA D.B.
      S/O BOBAIAH GOWDA,
      AGED ABOUT 61 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 27877

32.   KALASAPPA GOWDA,
      S/O ANANTHA GOWDA
      AGED ABOUT 67 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO. 28198

33.   NAGAPPA GOWDA
      S/O SHANKRAPPA GOWDA
      AGED ABOUT 66 YEARS
      DAREKOPPA POST ,
      SRINGERI - 577139
      SHARE NO.30881

34.   THIMMAPPA Y C
      S/O CHENNAPPA GOWDA
      AGED ABOUT 64 YEARS
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 29164

35.   GIRIYAPPA
      S/O THIMMAPPA GOWDA,
      AGED ABOUT 70 YEARS,
      DAREKOPPA POST
      SRINGERI - 577139
      SHARE NO 30934
                          -8-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025




36.   GIRISHA C.S.
      S/O SHESHAIAH
      AGED ABOUT 52 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 25852

37.   SUDHIR K S
      S/O SRINIVAS HEGDE
      AGED ABOUT 65 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 24165

38.   VANAJAKSHI H R
      W/O RAVINDRA H S
      AGED ABOUT 63 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 24807

39.   ANNAPPA GOWDA H M
      S/O MANJAPPA GOWDA
      AGED ABOUT 61 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 16728

40.   RAVINDRA H M
      S/O MANJAPPA GOWDA,
      AGED ABOUT 67 YEARS,
      DAREKOPPA POST
      SRINGERI - 577139
      SHARE NO 43119
                          -9-
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



41.   YASHODA N S
      W/O KALASAPPA GOWDA,
      AGED ABOUT 72 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 33578

42.   RAMESH H C
      S/O CHINNAPP GOWDA
      AGED ABOUT 52 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 33568

43.   JAGADISH H C
      S/O CHANDEGOWDA
      AGED ABOUT 59 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 23320

44.   SAMPATH KUMAR H S
      S/O SIDDAPPA GOWDA
      AGED ABOUT 60 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 9862

45.   CHANDRASHEKAR K V
      S/O VENKATESHA BHATTA
      AGED ABOUT 63 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 28603
                          - 10 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



46.   LALITHA M S
      W/O MANJUNATHA H K
      AGED ABOUT 56 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 34402

47.   SHESHAGIRI,
      S/O SUBBAIAH,
      AGED ABOUT 60 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 20503

48.   SHRUNGESHWARA M T
      S/O THIMMAPPAIAH,
      AGED ABOUT 66 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 12921

49.   CHANDRAPPA NAIK,
      S/O SEENA NAIK
      AGED ABOUT 72 YEARS,
      BEGANE POST,
      SRINGERI - 577139
      SHARE NO 25159

50.   SRINIVASA K G
      S/O GOPALA GOWDA,
      AGED ABOUT 86 YEARS,
      BEGANE POST,
      SRINGERI - 577139
      SHARE NO 15729
                          - 11 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



51.   LAKSHMINARAYANA H S
      S/O SUBRAYA BHAT,
      AGED ABOUT 75 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO. 39800

52.   VASUDEVA BHAT H P
      S/O PARAMESHWARA BHAT,
      AGED ABOUT 70 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 10930

53.   SUMITHRA H T
      W/O GOPALAGOWDA M S
      AGED ABOUT 65 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 25281

54.   GOPALA M S
      S/O SINGAPPA GOWDA ,
      AGED ABOUT 69 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 21964

55.   NAGENDRA B S
      S/O SHRUNGESHWARAIAH
      AGED ABOUT 68 YEARS
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 24409
                             - 12 -
                                            NC: 2025:KHC:6220
                                         WP No. 3195 of 2025
                                     C/W WP No. 3189 of 2025



56.   RADHA A M
      W/O RAMESH
      AGED ABOUT 60 YEARS,
      DAREKOPPA POST,
      SRINGERI - 577139
      SHARE NO 34749

57.   KRISHNAPPA,
      S/O THAMMEGOWDA,
      AGED ABOUT 70 YEARS
      KIGGA POST,
      SRINGERI - 577139
      SHARE NO 31451

58.   GANESHAIAH,
      S/O LAKSHMINARAYANAYAIAH,
      AGED ABOUT 65 YEARS,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO 14275

59.   SHAKUNTHALA
      W/O SHREEKANTAIAH,
      AGED ABOUT 71 YEARS,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO 25955

60.   H S NANJUNDA BHATTA
      S/O SHINGA BHATTA
      AGED ABOUT 78 YEARS,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO. 11376
                            - 13 -
                                           NC: 2025:KHC:6220
                                        WP No. 3195 of 2025
                                    C/W WP No. 3189 of 2025



61.   MANJUNATHA BHAT HS
      S/O SHESHABHAT
      AGED ABOUT 68,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO 35053

62.   ANANTHA PADMANABHA H S,
      S/O H SEETHARAMAIAH,
      AGED ABOUT 64 YEARS,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO 23068

63.   PELIS PRABHU
      S/O JAKU PRABHU
      AGED ABOUT 60 YEARS,
      KAVADI POST,
      SRINGERI - 577139
      SHARE NO 27417

64.   RAJESH H S
      S/O SHANKARA RAO HEBBIGE,
      AGED ABOUT 50,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 32362

65.   SHIVASHANKAR H G
      S/O GANESHAIAH
      AGED ABOUT 53 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 18187
                          - 14 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



66.   THAMMAIAH GOWDA
      S/O SHESHAPPA GOWDA,
      AGED ABOUT 74 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO.33962

67.   PRABHAKARA G R
      S/O RAMEGOWDA
      AGED ABOUT 55 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 21435

68.   CHINNAIAH M R
      S/O RAME GOWDA
      AGED ABOUT 58 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 21470

69.   SUDHAKARA H V
      S/O VENKATARAMANA GOWDA,
      AGED ABOUT 59
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 29593

70.   SRINIVASA GOWDA HC
      S/O CHINNEGOWDA,
      AGED ABOUT 69 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO.17853
                          - 15 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



71.   KRISHNAPPA GOWDA
      S/O CHINNEGOWDA,
      AGED ABOUT 70 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 18070

72.   SUNDARESH H C
      S/O CHINNAPPA GOWDA,
      AGED ABOUT 63 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 32365

73.   MANJAPPA M N
      S/O NARAYANA,
      AGED ABOUT 71 YEARS,
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 31618

74.   JAGADISH H M
      S/O MARIYAPPA GOWDA,
      AGED ABOUT 62 YEARS
      ADDAGADDE POST,
      SRINGERI -577139
      SHARE NO. 33201

75.   SURYANARAYANA M.V.
      S/O VENKATARAMAIAH
      AGED ABOUT 75 YEARS,
      DAREKOPPA POST,
      SRINGERI -577139
      SHARE NO 12375
                          - 16 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



76.   KRISHNAMURTHY H K
      S/O KUCHALAPOOJARY
      AGED ABOUT 56 YEARS,
      DAREKOPPA POST,
      SRINGERI -577139
      SHARE NO 16254

77.   RAMACHANDRA M H
      S/O HIRIYANNA HEGDE
      AGED ABOUT 57 YEARS,
      DAREKOPPA POST,
      SRINGERI -577139
      SHARE NO 5646

78.   NAGARAJA H S
      S/O SHESHAGIRIAH,
      AGED ABOUT 61 YEARS,
      DAREKOPPA POST,
      SRINGERI -577139
      SHARE NO 28165

79.   RAMESHA
      S/O SUBBARAO,
      AGED ABOUT 60 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 27134

80.   NAGESH V S.
      SHANKARAIAH V
      AGED ABOUT 60 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 27522
                              - 17 -
                                             NC: 2025:KHC:6220
                                          WP No. 3195 of 2025
                                      C/W WP No. 3189 of 2025



81.   SHESHAGIRI U M
      S/O MANJAPPAIAH
      AGED ABOUT 65 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 28454

82.   CHANDRAMOULI K G
      S/O GANESHAIAH K S
      AGED ABOUT 58 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 29084

83.   CHANDRASHEKAR U S
      S/O SRINIVASAIAH U S
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 29085

84.   KRISHNAMURTHY K S
      S/O SUBBA RAO,
      AGED ABOUT 62 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 30468

85.   MANJUNATHA B S
      S/O SHANKARAIAH
      AGED ABOUT 58 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 33796

86.   SHIVASHANKAR H S
      S/O SUBBARAO
                             - 18 -
                                            NC: 2025:KHC:6220
                                         WP No. 3195 of 2025
                                     C/W WP No. 3189 of 2025



      AGED ABOUT 60 YEARS
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 34339

87.   SATHYAMURTHY H S
      S/O SHANKARAIAH
      AGED ABOUT 52 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 34909

88.   MANJUNATHA H S
      S/O SHESHABHATTA,
      AGED ABOUT 58 YEARS
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 35053

89.   SANDEEP KUMAR
      S/O KRISHNAMURTHY
      AGED ABOUT 48 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 35444

90.   RAMAKRISHNA K G
      S/O GOPALAIAH K C
      AGED ABOUT 58 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 7266

91.   SHIVANANDA RAO
      S/O SHESHAGIRI RAO
      AGED ABOUT 54 YEARS,
                          - 19 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



      KAVADI POST,
      SRINGERI -577139
      SHARE NO 21169

92.   RAMANAIAH
      S/O LAKSHMINARAYANAIAH
      AGED ABOUT 60 YEARS,
      HULIMANE, KAVADI POST,
      SRINGERI -577139
      SHARE NO 21535

93.   SHANTHAMMA
      W/O VENKATARAO
      AGED ABOUT 85 YEARS,
      KAVADI POST,
      SRINGERI -577139
      SHARE NO 22397

94.   RAGHAVENDRA V R
      S/O RAMANAIKA
      AGED ABOUT 42 YEARS,
      BEGGAR POST,
      SRINGERI -577139
      SHARE NO 23350

95.   SHIVAPPA M M
      S/O MARIYAPPA NAIK
      AGED ABOUT 65 YEARS,
      BEGAR POST,
      SRINGERI -577139
      SHARE NO 34753

96.   NAGARATHNA
      W/O CHANDRAIAH N S
      AGED ABOUT 75 YEARS,
      BEGAR POST
                          - 20 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



      SRINGERI -577139
      SHARE NO 11446

97.   RAMANANDA PAI
      S/O VAMANA PAI B
      AGED ABOUT 75 YEARS,
      BEGAR POST
      SRINGERI -577139
      SHARE NO 11896

98.   GANAPATHI B G
      S/O GANAPEGOWDA
      AGED ABOUT 64 YEARS,
      BEGAR POST,
      SRINGERI -577139
      SHARE NO 12671

99.   KRISHNA DEVARAIAH N R
      S/O RAMAIAH
      AGED ABOUT 88 YEARS,
      BEGAR POST,
      SRINGERI -577139
      SHARE NO 13284

100. NAGARAJ K R
     S/O RAMAIAH K S
     AGED ABOUT 46 YEARS,
     BEGAR POST,
     SRINGERI -577139
     SHARE NO 17167

101. SHIVASHANKAR K R
     S/O RAMAIAH K S
     AGED ABOUT 60 YEARS,
     BEGAR POST,
     SRINGERI -577139
                         - 21 -
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                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



     SHARE NO 17189

102. RAGHURAMA
     S/O SUBBANNA
     AGED ABOUT 68 YEARS,
     BEGAR POST,
     SRINGERI -577139
     SHARE NO 21362

103. UMESH K D
     S/O DEVAPPA GOWDA
     AGED ABOUT 55 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 22979

104. DEVARAJA
     S/O BABANNA NAIK
     AGED ABOUT 40 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 23577

105. HARISH A K
     S/O KITTA POOJARI
     AGED ABOUT 45 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 24903

106. SUBRAMANYA K
     S/O KRISHNAMURTHY RAO
     AGED ABOUT 70 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 25857
                         - 22 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025




107. SHANKARAPPA D C
     S/O CHANDEGOWDA
     AGED ABOUT 57 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 24330

108. BHASKAR NAIK K S
     S/O SHESHANAIKA
     AGED ABOUT 73 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 13508

109. VENKATESHA BHATTA
     S/O SEETHARAMA BHATTA
     AGED ABOUT 70 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 26906

110. SUNDARA NAIKA,
     S/O DEVANNA NAIK
     AGED ABOUT 76 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 26909

111. GURUMURTHY A T
     S/O THIMMAPPA
     AGED ABOUT 85 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO28195
                         - 23 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



112. VENKATESH K D
     S/O DEVENDRA GOWA KT
     AGED ABOUT 48 YEARS
     BEGAR POST
     SRINGERI -577139
     SHARE NO 28315

113. SHARADAMMA
     W/O THIMMAPPA K C
     AGED ABOUT 85 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 28956

114. RAVI
     S/O BANUNAIKA
     AGED ABOUT 55 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 29743

115. SATHYANARAYANA B R
     S/O RAMASWAMY B S
     AGED ABOUT 62 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 31118

116. PRAKASH G P
     S/O PUTTANAIKA
     AGED ABOUT 49 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 32852
                            - 24 -
                                           NC: 2025:KHC:6220
                                        WP No. 3195 of 2025
                                    C/W WP No. 3189 of 2025



117. SURESH K D
     S/O DEVAPPA GOWDA
     AGED ABOUT 50 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 32853

118. VASUDEVA B A
     S/O ANNE GOWDA
     AGED ABOUT 65 YEARS,
     BEGAR POST
     SRINGERI -577139
     SHARE NO 35279

119. B.V. SHESHAGIRI RAO
     S/O VENKATAIAH
     AGED ABOUT 74 YEARS,
     BETTAGERE TEKKUR POST
     SRINGERI -577139
     SHARE NO 30284

120. SHREELAKSHAMMA
     W/O SRINIVASAIAH B S
     AGED ABOUT 78 YEARS,
     BETTAGERE TEKKUR POST
     SRINGERI -577139
     SHARE NO 17728

121. BHASKARA
     S/O BHUJANGAIAH
     AGED ABOUT 60 YEARS
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 22975
                         - 25 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



122. PURUSHOTHAM BHAT
     S/O VISHNUBHATT
     AGED ABOUT 75 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 30061

123. HARISH K H
     S/O HALAPPA GOWDA
     AGED ABOUT 45 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 31808

124. GANESHAIAH S V
     S/O VENKATASUBBAIAH
     AGED ABOUT 70 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 17585

125. CHANDRASHEKARAIAH
     S/O VENKATA SUBBAIAH
     AGED ABOUT 80 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 19453

126. VIVEKANANDA
     S/O GANESH RAO HB
     AGED ABOUT 60 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 10733
                            - 26 -
                                           NC: 2025:KHC:6220
                                        WP No. 3195 of 2025
                                    C/W WP No. 3189 of 2025



127. KARTHIK
     S/O NAGESH RAO
     AGED ABOUT 43 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 35052

128. NATARAJA BHAT
     S/O SHINGABHATA S N
     AGED ABOUT 50 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 21241

129. SHIVASHANKAR
     S/O RAMAIAH K
     AGED ABOUT 70 YEARS,
     TEKKUR POST
     SRINGERI -577139
     SHARE NO 17588

130. CHANDRAMOULI
     S/O SHINGABHATTA
     AGED ABOUT 80 YEARS
     THEKKUR POST,
     SRINGERI -577139
     SHARE NO. 4096

131. VISHWANATHA
     S/O SRINIVASAIAH
     AGED ABOUT 47 YEARS,
     THEKKUR POST,
     SRINGERI -577139
     SHARE NO.28688
                         - 27 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



132. NAGENDRA
     S/O MANJUNATHAIAH
     AGED ABOUT 70 YEARS,
     THEKKUR POST,
     SRINGERI -577139
     SHARE NO 34675

133. VEERAPPA GOWDA
     S/O CHENNAPPA GOWDA,
     AGED ABOUT 55 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 21769

134. MANJUNATHA S C
     S/O CHINNAPPA GOWDA
     AGED ABOUT 63 YEARS
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 24428

135. SRINIVASA NAIKA
     S/O BELLA NAIKA
     AGED ABOUT 65 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 17725

136. NAGESH K C
     S/O CHENNAPPA GOWDA
     AGED ABOUT 58 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 11402
                           - 28 -
                                          NC: 2025:KHC:6220
                                       WP No. 3195 of 2025
                                   C/W WP No. 3189 of 2025



137. LAKSHMAN NAIKA
     S/O NAGAPPA NAIKA
     AGED ABOUT 65 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 11838

138. CHANDRASHEKAR MC
     S/O CHINNAIAH HEGDE
     AGED ABOUT 60 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 12379

139. ANNEGOWDA M C
     S/O CHINNAPPA GOWDA
     AGED ABOUT 70,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 10160

140. KRISHNAMURTHY G M
     S/O MANJAPPA GOWDA
     AGED ABOUT 58 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 32616

141. RAMANNA GOWDA
     S/O SUBBANNA GOWDA
     AGED ABOUT 70 ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 24537

142. HARISH D M
     S/O MANJAPPA GOWDA
                            - 29 -
                                           NC: 2025:KHC:6220
                                        WP No. 3195 of 2025
                                    C/W WP No. 3189 of 2025



     AGED ABOUT 55 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 33587

143. GOPALANAIKA
     S/O SEENA NAIKA
     AGED ABOUT 72, ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 19052

144. B M SUBRAMANYA,
     S/O MARIYACHARI
     AGED ABOUT 59 YEARS
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 33799

145. B M SURENDRA
     S/O MARIYACHARI
     AGED ABOUT 56 YEARS,
     ADDAGADDE POST,
     SRINGERI -57151139
     SHARE NO 34317

146. SRIDHAR RAO H G
     S/O GOPALARAO,
     AGED ABOUT 60 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 20434

147. GOPALARAO H K
     S/O KRISHNAIAH
     AGED ABOUT 81 YEARS,
     ADDAGADDE POST,
                         - 30 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



     SRINGERI -577139
     SHARE NO 4444

148. RAMAMURTHY BHAT K S
     S/O SUBRAMANYA BHAT
     AGED ABOUT 60 YEARS
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 26277

149. KRISHNASWAMY
     S/O NANJUDAIAH
     AGED ABOUT 79 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 30058

150. JAYALAKSHMI
     W/O MADHAVARAO
     AGED ABOUT 74 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 16555

151. BHASKAR N V
     S/O VENKATACHALA BHAT
     AGED ABOUT 68 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 19175

152. RAMAKRISHNAIAH N V
     S/O VENKATASUBBAIAH
     AGED ABOUT 80 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
                         - 31 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



     SHARE NO 17377

153. RAMAKRISHNA RAO K S
     S/O SUBBARAO,
     AGED ABOUT 74 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 17555

154. GOPALAKRISHNA K V
     S/O VENKATA GIRIYAPPA
     AGED ABOUT 38 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 23467

155. VENKATESH BHAT
     S/O SURYA NARAYAN
     AGED ABOUT 74 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 32343

156. MUKTHA RAMESH
     W/O RAMESH RAO
     AGED ABOUT 61 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 23665

157. VISHWANATHA RAO H S
     S/O SINGAPPAIAH,
     AGED ABOUT 74 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 7152
                          - 32 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



158. KRISHNAMURTHY RAO
     S/O GANESH RAO,
     AGED ABOUT 67 YEARS,
     ADDAGADDE POST, SRINGERI -577139
     SHARE NO 5669

159. LAKSHMINARAYAN KV
     S/O VISHWESHWARAIAH,
     AGED ABOUT 72 YEARS,
     ADDAGADDE POST,
     SRINGERI -577139
     SHARE NO 11024

160. NARASIMHAMURTHY K V
     S/O VISHWESHWARAIAH,
     AGED ABOUT 70 YEARS,
     ADDAGADDE,
     SRINGERI-577139
     SHARE-11279
                                            ...PETITIONERS
(BY SRI. GIREESHA KODGI, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     M.S BUILDING,
     DR. B.R AMBEDKAR VEEDHI,
     BENGALURU-01.
     REPRESENTED BY ITS PRINCIPAL SECRETARY

2.   THE STATE CO-OPERATIVE ELECTION COMMISSION,
     3RD FLOOR, SHANTHI NAGAR,
     T.T.M.C. A BLOCK,
     SHANTHI NAGAR, BANGALORE-27,
     REPRESENTED BY ITS JOINT REGISTRAR
                           - 33 -
                                          NC: 2025:KHC:6220
                                       WP No. 3195 of 2025
                                   C/W WP No. 3189 of 2025



3.   RETURNING OFFICER
     APPOINTED FOR
     MALENADU ADIKE MARATADA SAHAKARA
     SANGHA NIYAMITHA (MAMCOS)
     SAGARA ROAD, SHIVAMOGGA -577 204

4.   MALENADU ADIKE MARATADA SAHAKARA
     SANGHA NIYAMITHA (MAMCOS)
     SAGARA ROAD, SHIVAMOGGA -577204
     REPRESENTED BY ITS
     CHIEF EXECUTIVE OFFICER
     REGISTERED UNDER THE KARNATAKA COOPERATIVE
     SOCIETIES ACT-1959
                                      ...RESPONDENTS
(BY SRI. YOGESH B NAIK, AGA FOR R1 AND R3;
    SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2)

     THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.2 TO 4 TO INCLUDE THE NAME OF THE
PETITIONERS IN THE ELIGIBLE VOTERS LIST FOR THE YEAR
2024-25 AND PERMIT THE PETITIONERS TO CAST THEIR
VOTES IN THE ELECTIONS TO THE RESPONDENT NO.4 WHICH
IS SCHEDULED TO BE HELD ON 04/02/2025 AND ETC.



IN WP NO. 3189/2025

BETWEEN:

1.    RAMESH A
      S/O ANNOJI RAO
      AGED ABOUT -47
      ACCHARADI
      KOPPA POST 577126
                       - 34 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



     SHARE NO-22095

2.   NAGABHUSHAN RAO A K
     S/O KRISHNA RAO
     AGED ABOUT 76
     AGALAGANDI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-4640

3.   RAMESHA T M
     S/O MADHAVA RAO
     AGED ABOUT -67
     AGALAGANDI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7017

4.   SUBRAHMANYA Y L
     S/O LAXMINARAYANA BHAT
     AGED ABOUT -72
     AGALAGANDI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7066

5.   VENKATACHALA K
     S/O KRISHNADEVARAYYA
     AGED ABOUT -68
     AGALAGANDI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7587

6.   SEETHARAMA BHAT
     S/O VISHWESHWARA BHAT
     AGED ABOUT -54
     AGALAGANDI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8103
                        - 35 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025




7.    SHIVASHANKARA H G
      S/O GANESH RAO H L
      AGED ABOUT 60
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-8167

8.    KRISHNA RAO K S
      S/O SUBBA RAO K R
      AGED ABOUT -67
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-8380

9.    KRISHNAYYA A S
      S/O SHINGAPPAYYA
      AGED ABOUT -65
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-8431

10.   SHANKARA N G
      S/O GANESH RAO
      AGED ABOUT -60
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-8807

11.   UDAYAKUMARA N A
      S/O ANANTA RAO N S
      AGED ABOUT -55
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-9888
                        - 36 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



12.   SUSHEELAMMA
      S/O LAXMINARASIMHA N R
      AGED ABOUT -48
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-11913

13.   NARAYANA K S
      S/O SUBBA RAO K R
      AGED ABOUT -61
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-12665

14.   RAMAMURTHY K V
      S/O VENKATA RAO K
      AGED ABOUT -63
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-14501

15.   SATYANARAYANA N A
      S/O ANANTA RAO N S
      AGED ABOUT -61
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-14862

16.   MANJUNATHA SWAMY K V
      S/O VENKATESH RAO K R
      AGED ABOUT -60
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-15509
                        - 37 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



17.   MANJUNATHA A S
      S/O SHINGAPPAYYA
      AGED ABOUT -67
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-16394

18.   KUMARASWAMY N K
      S/O KRISHNADEVARAYYA N
      AGED ABOUT -66
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-16436

19.   NAGESH N S
      S/O SUBBARAO
      AGED ABOUT -67
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-16941

20.   NAGESHA BHATTA B S
      S/O SHESHA BHATTA B
      AGED ABOUT -61
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-17320

21.   LAXMINARAYANA H N
      S/O NARASIMHAYYA
      AGED ABOUT -62
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-18103
                        - 38 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



22.   SUBRAHMANYA H N
      S/O NARASIMHAYYA
      AGED ABOUT -55
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-18105

23.   RAVIKUMAR K R
      S/O RAMACHANDRA K V
      AGED ABOUT -44
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-19184

24.   CHANDRASHEKHAR A R
      S/O RAMAKRISHNAYYA A
      AGED ABOUT -51
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-19750

25.   RAGHAVENDRA T B
      S/O BELLURAOYAANE JANARDHANA
      AGED ABOUT -58
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-19828

26.   MAHABALA N S
      S/O SEETHARAMA RAO
      AGED ABOUT -60
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20320
                        - 39 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



27.   VENKATESH N S
      S/O SUBRAHMMANYA
      AGED ABOUT -64
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20433

28.   RAMASWAMY K G
      S/O GANESHA RAO
      AGED ABOUT -68
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20637

29.   SUBRAHMANYA N S
      S/O SEETHARAMAPPA
      AGED ABOUT -68
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20885

30.   NARAYANA SWAMY K R
      S/O RAMACHANDRA RAO M V
      AGED ABOUT -56
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22919

31.   RAVISHANKARA N S
      S/O SHESHAYYA
      AGED ABOUT -58
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-23425
                        - 40 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



32.   KRISHNAMUTHY A N
      S/O NAGAPPAYYA
      AGED ABOUT -57
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24546

33.   SHYAMSUNDARA M S
      S/O SHINGAPPAYYA
      AGED ABOUT -69
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-25947

34.   HARIPRASAD M S
      S/O SHINGAPPA M S
      AGED ABOUT -59
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-26109

35.   ATMARAMA M S
      S/O SINGAPPA M S
      AGED ABOUT -64
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-26447

36.   RAVISHEKHAR A N
      S/O NARAYANA GOWDA
      AGED ABOUT -57
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-27430
                        - 41 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



37.   GANESHA M S
      S/O SHIVAPPA NAIKA
      AGED ABOUT -59
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-28608

38.   KRISHNAMURTHY M N
      S/O NARAYANA RAO
      AGED ABOUT -62
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-28680

39.   NAGESH N P
      S/O PUTTAYYA
      AGED ABOUT -68
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-30079

40.   RAVISHANKARA N P
      S/O PUTTAYYA
      AGED ABOUT -64
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-30080

41.   GANESHA BHATTA B S
      S/O SHESHABHATTA
      AGED ABOUT -56
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-30175
                        - 42 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



42.   MEENAKSHI K N
      S/O NARAYANA K S
      AGED ABOUT -50
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-31850

43.   SRIDHARA K C
      S/O CHANDRASHEKHARA RAO K
      AGED ABOUT -56
      AGALAGANDI POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32491

44.   KESHAVAMURTHY G S
      S/O SEETHARAMA RAO G S
      AGED ABOUT -63
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-11301

45.   VIJAYA RAMARAO B S
      S/O RAMARAO B S
      AGED ABOUT -70
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-12208

46.   RAMESH M M
      S/O MANJAPPA NAIK
      AGED ABOUT -71
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-13584
                        - 43 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



47.   SOMASHEKHARA N P
      S/O PUTTAYYA NAIK
      AGED ABOUT -73
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-16658

48.   SUDHAKARA N G
      S/O GUNDANNAGOWDA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-18494

49.   SATHEESH N K
      S/O KALASAPPANAIKA
      AGED ABOUT -63
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-18899

50.   VIDHYADHAR S
      S/O SUBBA BHATTA S
      AGED ABOUT -58
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-19459

51.   PADMANABHA H T
      S/O THAMMAYYA NAIKA H R
      AGED ABOUT -73
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-19673
                        - 44 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



52.   DEVENDRA N S S/O SIDDAPPA GOWDA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20509

53.   MANJUNATHA N P
      S/O PUTTENAIKA N K
      AGED ABOUT -56
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-20787

54.   MANJUNATHA N T
      S/O THAMMAYYA NAIKA
      AGED ABOUT -62
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-21164

55.   PRASANNA B S
      S/O SHANKARAPPA GOWDA
      AGED ABOUT -62
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-21164

56.   ARUNA M H
      S/O HIRIYANNA
      AGED ABOUT -54
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-21166

57.   VENKATESH T R
      S/O RAME NAIKA
                        - 45 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-21278

58.   KRISHNAMURTHY D C
      S/O CHANDRAYYA
      AGED ABOUT -75
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-21308

59.   VIJAYA N K
      S/O KALASAPPA NAIKA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22078

60.   NAGESH H S
      S/O SHIVARAMAYYA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22206

61.   CHAITHANYA H K
      S/O KRISHNAPPA GOWDA H T
      AGED ABOUT -65
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22319

62.   SHANKARA R
      S/O RAMACHANDRA BHATTA
      AGED ABOUT -72
                          - 46 -
                                         NC: 2025:KHC:6220
                                      WP No. 3195 of 2025
                                  C/W WP No. 3189 of 2025



      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22580

63.   SRILATHA K B
      S/O HOOVANNA K T
      AGED ABOUT -59
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-22634

64.   RAMAKRISHNA R
      S/O RAYA NAIK
      AGED ABOUT -62
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-23516

65.   HEMAVATHI K S
      S/O CHANDRAPPA H H
      AGED ABOUT -69
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-23754

66.   SRIKANTH M B
      S/O BELLE NAIKA M D
      AGED ABOUT -73
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24013

67.   SRIKANTA H V
      S/O VENKATEGOWDA
      AGED ABOUT -51
      NILUVAGILU POST
                        - 47 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24299

68.   SUMITHRA K G
      W/OCHOWDAPPA T R
      AGED ABOUT -52
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24617

69.   JAGADEESH B S
      S/O SHANKARAPPGOWDA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24660

70.   GANESH T R
      S/O RAMA NAIKA
      AGED ABOUT -66
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-24980

71.   PUTTAPPA K M
      S/O MANJAPPA GOWDA
      AGED ABOUT -64
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-25597

72.   SATHEESH N T
      S/O THAMMAYYA NAIKA N S
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
                        - 48 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



      SHARE NO-25782

73.   RAJENDRA H P
      S/O LATE PADMANABHA NAIKA
      AGED ABOUT -59
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-25810

74.   PUTTARAJU B S
      S/O SHANKARAPPAGOWDA
      AGED ABOUT -53
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-25893

75.   MALLIKA B S
      S/OPADMANABHA H T
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-26651

76.   BABANNA NAIKA Y L
      S/O LINGA NAIKA
      AGED ABOUT -70
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-26760

77.   VENKATAYYA NAIKA
      S/O GIDDENAIKA
      AGED ABOUT -72
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-26902
                        - 49 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025




78.   SRIDHARAMURTHY H S
      S/O SUBBANNA NAIKA H M
      AGED ABOUT -72
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-27099

79.   DEVAMMA
      W/O CHINNAPPA NAIKA
      AGED ABOUT -53
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-27204

80.   RATNAMMA K B
      S/O CHOODAYYA NAIKA
      AGED ABOUT -70
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-28191

81.   SUSHEELAMMA
      S/O SUBBANNA GOWDA
      AGED ABOUT -74
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-28473

82.   NAGAMMA
      W/O KRISHNAPPA NAIKA
      AGED ABOUT -58
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-28791
                         - 50 -
                                        NC: 2025:KHC:6220
                                     WP No. 3195 of 2025
                                 C/W WP No. 3189 of 2025



83.   ANASUYA B S
      W/O MARIYAPPA GOWDA S N
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-29046

84.   SHANKARAPPA H M
      S/O MARIYAPPAGOWDA
      AGED ABOUT -73
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-29054

85.   SUDHEER A R
      S/O RAMAPPAHEGDE
      AGED ABOUT -66
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-29487

86.   DEVANNA M T
      S/O THAMMAYYA NAIKA
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-29767

87.   MOHAN M S
      S/O SHINGAPPANAIKA
      AGED ABOUT -63
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-29868

88.   HOOVANNA M C
      S/O CHINNAPPA NAIKA
                           - 51 -
                                          NC: 2025:KHC:6220
                                       WP No. 3195 of 2025
                                   C/W WP No. 3189 of 2025



      AGED ABOUT -58
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-30916

89.   CHANDRASHEKHARA M P
      S/O PUTTANNAGOWDA
      AGED ABOUT -65
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-30935

90.   KRISHNAMURTHY H S
      S/OSHESHEGOWDA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-31277

91.   DHARMAYYA Y L
      S/O LINGA NAIKA
      AGED ABOUT -75
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-31655

92.   UPENDRA M N
      S/O NAGAPPA NAIKA
      AGED ABOUT -68
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32100

93.   NATESHA T C
      S/O CHIKARA NAIKA
      AGED ABOUT -60
                           - 52 -
                                          NC: 2025:KHC:6220
                                       WP No. 3195 of 2025
                                   C/W WP No. 3189 of 2025



      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32244

94.   PANDESHA T C
      S/O CHINNAPPA NAIKA
      AGED ABOUT -56
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32314

95.   ROHINI K P
      S/O KRISHNAPPA H C
      AGED ABOUT -62
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32763

96.   VEERENDRA KAMATH
      S/OVITALA KAMATH
      AGED ABOUT -60
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-32857

97.   SUDHEERA H P
      S/O PADMANABHAIYA H
      AGED ABOUT -56
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-33603

98.   JAGADEESH
      S/O MALLAPPA NAIK
      AGED ABOUT -63
      NILUVAGILU POST
                        - 53 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



      KOPPA,CHIKMAGALURU-577126
      SHARE NO-34058

99.   SUNEEL H K
      S/O KRISHNAPPA H C
      AGED ABOUT -42
      NILUVAGILU POST
      KOPPA,CHIKMAGALURU-577126
      SHARE NO-34065

100. VIJAYENDRA N H
     S/O HOOVANNAGOWDA
     AGED ABOUT -56
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34077

101. PRASANNA N D
     S/O DHARMAYYAGOWDA
     AGED ABOUT -59
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34637

102. VASANTHI K S YAANE VASANTHA
     S/O PRAKASHA N C
     AGED ABOUT -52
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34762

103. CHANDRAKANTH H P
     S/O PADMANABHA NAYAK
     AGED ABOUT -67
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
                       - 54 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



    SHARE NO-35202

104. KANTHARAJU H S
     S/O SHANKARAPPA GOWDA
     AGED ABOUT -62
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-43245

105. SUBBANNA H S
     S/O SHANKARAPPA GOWDA H K
     AGED ABOUT -68
     NILUVAGILU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-43253

106. BHASKARA K S
     S/O SHESHAYYA
     AGED ABOUT -60
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16493

107. SHIVASWAMY RAO S
     S/O SRINIVASA RAO
     AGED ABOUT -61
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18493

108. PADMANABHA M R
     S/O RAMACHANDRAYYA H
     AGED ABOUT -74
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18958
                       - 55 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025




109. PARVATAMMA
     S/O SURYANARAYANA
     AGED ABOUT -62
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-20628

110. KRISHNAPPA GOWDA H D
     S/O DUGGAPPAGOWDA
     AGED ABOUT -63
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21022

111. ANNAPPAGOWDA
     S/O KRISHNAPPA GOWDA
     AGED ABOUT -65
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21228

112. SURYANARAYANA H
     S/O RAMAMURTHY
     AGED ABOUT -52
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21375

113. ANANTA A G
     S/O GOPALA BHATTA K
     AGED ABOUT -63
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21556
                       - 56 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



114. SRIDHARA RAO
     S/O RAMAYYA
     AGED ABOUT -60
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21877

115. VENKATESH HEBBAR M P
     S/O PATTABHIRAMA HEBBAR M
     AGED ABOUT -59
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22185

116. DIVIN RAJ A J
     S/O GOPALA GOWDA A R
     AGED ABOUT -58
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22998

117. SUNDARAMMA
     S/O KRISHNAYYA
     AGED ABOUT -68
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23170

118. SHASHIDHARA H K
     S/O KRISHNAYYA H S
     AGED ABOUT -62
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23605
                       - 57 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



119. RAMACHANDRA M K
     S/O KRISHNAYYA M L
     AGED ABOUT -64
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24512

120. RAMAKRISHNA T N
     S/O NARASIMHAYYA
     AGED ABOUT -64
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24297

121. KRIPALA HEGDE H C
     S/O CHANDRAYYA HEGDE H P
     AGED ABOUT -55
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24422

122. KARTHIK H P
     S/O PADMANABHA M R
     AGED ABOUT -51
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24978

123. JANARDHANA K A
     S/O ANANTA RAO
     AGED ABOUT -63
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28901
                       - 58 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



124. KRISHNANANDA H S
     S/O SHINGAPPAYA H
     AGED ABOUT -61
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28966

125. RATNAMMA
     S/O KRISHNAYYA H S
     AGED ABOUT -71
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29051

126. SEETHALAXMI
     S/O SRIVATHSA H V
     AGED ABOUT -68
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31447

127. MADHAVA H R
     S/O RAMAMURTHY
     AGED ABOUT -58
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-33812

128. DINESH D V
     S/O VENKATESHMURTHY S
     AGED ABOUT -52
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34348
                       - 59 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



129. SURESH D V
     S/O VENKATESHMURTHY S
     AGED ABOUT -52
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34348

130. PRASHANTH N T
     S/O THYAGARAJ N R
     AGED ABOUT -50
     HERURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35046

131. SURENDRA Y M
     S/O MANJAPPA GOWDA
     AGED ABOUT -67
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8316

132. KRISHNAMURTHY N V
     S/O VENKATAGIRI
     AGED ABOUT -64
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10380

133. DIVARA N V
     S/O VENKATAGIRI
     AGED ABOUT -70
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11667
                       - 60 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



134. SHESHAGIRI N V
     S/O VENKATAGIRI
     AGED ABOUT -72
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11681

135. SUIBRAYA
     S/O KRISHNAYYA
     AGED ABOUT -68
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-14464

136. RAMAPPA D K
     S/O KRISHNAPPA GOWDA D
     AGED ABOUT -59
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18567

137. RAMESHA K D
     S/O DEVAPPA GOWDA
     AGED ABOUT -63
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23475

138. GANESHA H G
     S/O GUNDAPPA GOWDA
     AGED ABOUT -59
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23572
                       - 61 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



139. UDAYA D R
     S/O RAMAPPANAIKA
     AGED ABOUT -50
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23711

140. UDAYA K B
     S/O BADDIYAPPAGOWDA
     AGED ABOUT -51
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25239

141. ABHILASHA K S
     S/O SUBBANNA GOWDA
     AGED ABOUT -47
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25450

142. SULOCHANA K GOWDA H A
     W/O KARUNAKAR D K
     AGED ABOUT -47
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28674

143. RAMAKRISHNA ACHAR D V
     S/O VEERAPPA ACHAR
     AGED ABOUT -63
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28677
                       - 62 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



144. SUDHAKARA K D
     S/O DEVAPPA GOWDA
     AGED ABOUT -60
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28794

145. ASHOKA K C
     S/O CHINNAYYAGOWDA
     AGED ABOUT -50
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34683

146. JAYARAJA K S
     S/O SHANKRAPPA NAIKA
     AGED ABOUT -61
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34761

147. PRABHAKARA H K
     S/O KRISHNAPPA GOWDA H S
     AGED ABOUT -64
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34773

148. SHRAVYA K G
     W/O JAYARAJA K S
     AGED ABOUT -47
     DAYAMBALLI POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35062
                        - 63 -
                                       NC: 2025:KHC:6220
                                    WP No. 3195 of 2025
                                C/W WP No. 3189 of 2025



149. SRINIVASA MUTHY H V
     S/O VISHWANATH BHAT
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-6071

150. CHANDRASHEKARA BHATTA V S
     S/O SHYAM BHAT
     AGED ABOUT -69
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-6813

151. VISHVESHVARA RAO V S
     S/O SHANKAR RAO V G
     AGED ABOUT -61
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7286

152. VENKATESHMURTHY H S
     S/O SUBRAHMANYA BHATTA H P
     AGED ABOUT -65
     UTTAMESHWARAPOST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8356

153. ACHYUTA RAO V T
     S/O THIMMAPPAYYA V
     AGED ABOUT -59
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8424
                       - 64 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



154. RAMESHA B C
     S/O CHANDRASHEKARA URALA K
     AGED ABOUT -71
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9008

155. SUBRAHMANYA BHATTA V
     S/O RAMA BHATTA V
     AGED ABOUT -63
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9971

156. SUBRAO V
     S/O VENKATA RAO V
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10080

157. CHNADRASHEKARA V S
     S/O SRINIVASA RAO V
     AGED ABOUT -67
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11337

158. NAGABHUSHANA RAO V R
     S/O RAMRAO V
     AGED ABOUT -62
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11497
                       - 65 -
                                      NC: 2025:KHC:6220
                                   WP No. 3195 of 2025
                               C/W WP No. 3189 of 2025



159. SHIUVASWAMY K V
     S/O VENKATAGIRIYAPPA K
     AGED ABOUT -59
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11648

160. MANJUNATHA M S
     S/O SHAMA RAO
     AGED ABOUT -58
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-13543

161. SHANKARANARAYANA H N
     S/O NARAHARI BHATTA H S
     AGED ABOUT -67
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-13645

162. VISHALAKSHI H S
     W/O SRINIVASAMURTHY H V
     AGED ABOUT -54
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16957

163. VENKATESH B S
     S/O SADASHIVAIAH B
     AGED ABOUT -61
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-17119
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164. GIRIJAMMA
     W/OMALLAPPAGOWDA N T
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18563

165. RATNA K
     W/O MOHANA
     AGED ABOUT -57
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22009

166. NAGESH V S
     S/O SRIKANTAYYA V B
     AGED ABOUT -58
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22360

167. SUBRAHMANYA C S
     S/O SRINIVASAYYA C S
     AGED ABOUT -65
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22760

168. VISHWANATHA H N
     S/ONARAHARIBHATTA
     AGED ABOUT -48
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23143
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169. GURUMURTHY N
     S/O NAAGARAIH
     AGED ABOUT -55
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23657

170. RAKESHA K S
     S/O SUBRAYA K P
     AGED ABOUT -46
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23936

171. VASANTA KUMAR S G
     S/O GANESHA BHATTA V
     AGED ABOUT -50
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24006

172. MALLAYYA
     S/O GUJJAYYA
     AGED ABOUT -66
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24063

173. NETRAVATHI
     W/ORAMAPPAGOWDA
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24064
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174. GOPALA KRISHNA H D
     S/O DEVARA BHATTA H S
     AGED ABOUT -65
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25643

175. HOSABAYYA
     S/O HULIYAYYA
     AGED ABOUT -74
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25788

176. ANAND SHETTY
     S/O NARAYANA SHETTY
     AGED ABOUT -50
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25807

177. MOHANA K T
     S/O THAMMAYYANAAYAKA
     AGED ABOUT -53
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25906

178. SUMITRAMMA
     W/OSHANKRAPPAGOWDA
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-27744
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179. MANJAPPANAIKA M D
     S/O DUGGAPPA NAIKA
     AGED ABOUT -65
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-30936

180. GANGADHARA U M
     S/O MANJA BHATTA
     AGED ABOUT -62
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31009

181. VEERENDA N P
     S/O PUTTAPPAGOWDA N T
     AGED ABOUT -64
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31632

182. VIJAYA SS
     S/O SHIVANNASERIGAR
     AGED ABOUT -69
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31849

183. SUBBANNA J S
     S/O SHINGAPPPAGOWDA
     AGED ABOUT -55
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31937
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184. PRAVVEN I K
     S/O KRISHNAPPA GOWDA
     AGED ABOUT -57
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-32657

185. PUTTASWAMYGOWDAB L
     S/O LANKE GOWDA
     AGED ABOUT -68
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-32764

186. CHANDRASJEKARA JOIS K
     S/O SHANKARA JOIS
     AGED ABOUT -69
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34272

187. SANJEEVA KUCHAL PUJARI
     S/O KUCHAL PUJARI
     AGED ABOUT -70
     UTTAMESHWARA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35539

188. NAGABHUSHANAYYA H V
     S/O VISHVESHWARAYYA H
     AGED ABOUT -68
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-5686
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189. MAHABALAYYA S S
     S/O SUBBARAO
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-6512

190. GANESHA RAO S
     S/O SHESHAGIRIYAPPA
     AGED ABOUT -61
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7063

191. VENKATESHAYYA S S
     S/O SUBBARAO
     AGED ABOUT -58
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7491

192. RAMANATHABHATTA J N
     S/O NAGABHUSHANNABHATTA J R
     AGED ABOUT -55
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7707

193. SHIVASWAMY S S
     S/O SHANKARA RAO
     AGED ABOUT -57
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-7733
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194. SEETHARAMABHATTA J V
     S/O VENKATESHA BHATTA J S
     AGED ABOUT -63
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8182

195. GANESHA RAO S K
     S/O KRISHNA RAO S V
     AGED ABOUT -56
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8566

196. PANDURANGA UPADHYAYA N P
     S/O PARAMESHWARA UPADHYAYA V
     AGED ABOUT -62
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8818

197. GOPALAKRISHNA H K
     S/O KRISHNSRAO S V
     AGED ABOUT -61
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8868

198. VENKATESH H S
     S/O SEETHARAMAPPA H
     AGED ABOUT -68
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10382
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199. DEVAMURTHY B K
     S/O KRISHNAPPA GOWDA
     AGED ABOUT -57
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10707

200. PHANIRAJA BHATTA J V
     S/O VISHNUMURTHY BHATTA J
     AGED ABOUT -55
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-12087

201. LAXMINARAYANA K S
     S/O SEETHARAMA RAO K S
     AGED ABOUT -58
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-12108

202. SHIVASHANKARAYYA H M
     S/O MANJUNATHAYYA
     AGED ABOUT -73
     HARIHARAPURAPOST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-12448

203. SRINGESHWARA H R
     S/O RAMAYYA
     AGED ABOUT -59
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-14026
     S
                       - 74 -
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204. GANESHA MURTHY
     S/O SEETHARAMAYYA
     AGED ABOUT -62
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-15008

205. SUBRAHMANYA H G
     S/O GOPALA NAIKA H
     AGED ABOUT -68
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-15282

206. RAMESHA S C
     S/O CHANDRASHEKARAIH
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16569

207. SRINIVASA PRABHU H G
     S/O GANAPATHI PRABHU H P
     AGED ABOUT -65
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16649

208. THAMMAYYA K
     S/O KAADU PUJARI
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-17118
                       - 75 -
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209. GOPALAKRISHNA H
     S/O SUBBARAO
     AGED ABOUT -61
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18288

210. SRINIDHI S
     S/O SHIVASWAMY S
     AGED ABOUT -48
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18395

211. BALAKRISHNA S R
     S/O RAMAPPA S H
     AGED ABOUT -42
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18898

212. NARAYANA MURTHY A P
     S/O PADMANABHAYYA
     AGED ABOUT -66
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-19672

213. BANGARASWAMY N L
     S/O LAXMINARAYANA N M
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-20511
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214. SAROJINI
     S/O NARASIMHA KAMATH
     AGED ABOUT -54
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-20513

215. CHANDRASHEKHAR RAO S
     S/O SHANKARA RAO K S
     AGED ABOUT -65
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21467

216. VENKATASUBBAYYA K G
     S/O GANESHA RAO K S
     AGED ABOUT -72
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24057

217. BELLAPPAGOWDAK S
     S/O SUBBEGOWDA
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24493

218. SHIVASHANKARAYYA H V
     S/O VISHVESHWARAYYA
     AGED ABOUT -67
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34959
                       - 77 -
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219. RAVIRAJ H V
     S/O VTTALA H K
     AGED ABOUT -66
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24977

220. KANTHARAJU H G
     S/O GUNDE GOWDA
     AGED ABOUT -67
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24979

221. GURUMURTHY K G
     S/O GOPALA SHASTRY K
     AGED ABOUT -49
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25799

222. SHREE SWAYAM PRAKASHASA CHIDANANDA
     SARASWAT ISWAMYJI
     S/O GOPALAYYA
     AGED ABOUT -55
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28141

223. MAHESHA K A
     S/O SHEENAPPASHETTYK A
     AGED ABOUT -50
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28467
                       - 78 -
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224. RAJESH J S
     S/O SHEENAPPASHEETTY K A
     AGED ABOUT -46
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28468

225. SUBRAHMANYA S N
     S/O NARASIMHAYYA K S
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29144

226. SARASWATAMMA
     W/O GURUMURTHY AITHAL
     AGED ABOUT -69
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29405

227. LALITHA J MURTHY
     W/O GURUMURTHY K J
     AGED ABOUT -51
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29768

228. VASUDEVA PANDITH H V
     S/O VENKATARAMANA PANDITH
     AGED ABOUT -61
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-30329
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229. KRISHNAPRASAD K S
     S/O SUBRAHMANYA BHATTA K
     AGED ABOUT -60
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-30696

230. JAYASHREE S NAYAK
     W/O SUBRAHMANYA H G
     AGED ABOUT -50
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-30915

231. GANESHMURTHY S R
     S/O RAMARAO S
     AGED ABOUT -61
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31940

232. SUBRAHMANYA H A
     S/O ACHYUTHAYYA
     AGED ABOUT -59
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-32576

233. GOPINATHA BHAT J K
     S/O KRISHNAMURTHY BHAT
     AGED ABOUT -60
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34076
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234. PRAKASHA K S
     S/O SRINIVASA K S
     AGED ABOUT -60
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34679

235. VENKATESH PRABHU H N
     S/O NARAYANA PRABHU
     AGED ABOUT -64
     HARIHARAPURA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35122

236. RAMACHANDRAMURTHY D S
     S/O SUBBARAO M S
     AGED ABOUT -70
     KADTURU POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9130

237. VENKATAYYA GOWDA M C
     S/O CHOODEGOWDA
     AGED ABOUT -80
     KADTUR POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-14865

238. LAKSHMI N R
     W/OSUBRAHMANYA H N
     AGED ABOUT -62
     KADTUR POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-27616
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239. SATHEESH K
     S/O DUGGAPPAGOWDA K C
     AGED ABOUT -60
     KADTURPOST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-28474

240. SHIVARAJA M S
     S/O SHANKARAPPAGOWDA
     AGED ABOUT -65
     KADTUR POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-339900

241. KAVIRAJ M S
     S/O SHANKARAPPAGOWDA
     AGED ABOUT -61
     KADTUR POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-33991

242. SUNEEL M K
     S/O KUMARANNAGOWDA
     AGED ABOUT -49
     KADTUR- POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35888

243. SRINIVASA GOWDA K
     S/O BELLAPPAGOWDA
     AGED ABOUT -60
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-6906
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244. SRINIVASA NYAKA D V
     S/O VENKAPPA NAYAKA
     AGED ABOUT -70
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8116

245. SRIDHARA K
     S/O KESHAVA RAOK S
     AGED ABOUT -65
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-8436

246. NARASIMHAMURTHYK S
     S/O SEETHARAMARAO K S
     AGED ABOUT -81
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9349

247. SREEPATHI RAO K S
     S/O SEETHARASMARAO K
     AGED ABOUT -71
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10123

248. SHIVAKUMARA K S
     S/O SHANKARAPPA NAYAKA K C
     AGED ABOUT -50
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10883
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249. NAGESHA K G
     S/O BIN GOVINDARAO K N
     AGED ABOUT -62
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-13904

250. SHIVARAMA K G
     S/O GOVINDARAO K N
     AGED ABOUT -49
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-13905

251. VALLINATHA K G
     S/O GOVINDARAO K N
     AGED ABOUT -68
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-13906

252. NARAYANA H S
     S/O SHIVAPPAGOWDA H V
     AGED ABOUT -53
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16565

253. SRINGESHWARA M S
     S/O SHESHAGIRI M R
     AGED ABOUT -65
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-17412
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254. JANAKI
     W/O BALAKRISHNA K S
     AGED ABOUT -65
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18396

255. PRASHANTHA G V
     S/O VENKAPPAGOWDA
     AGED ABOUT -48
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-18426

256. KRISHNAPPA G M
     S/O MANJAPPAGOWDA
     AGED ABOUT -67
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-19105

257. BELLAPPA NAIKA D V
     S/O VENKAPPANAIKA D T
     AGED ABOUT -71
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-19301

258. SURESH K S
     S/O SUBBEGOWDA
     AGED ABOUT -65
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-19531
                       - 85 -
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259. SIDDAPPA GOWDA K C
     S/O CHOWDAYYAGOWDA
     AGED ABOUT -63
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22918

260. SATHEESH NAYAK K
     S/O KALASAPPA NAYAK K
     AGED ABOUT -66
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23020

261. SATHYAMURTHY M K
     S/O KRISHNAMURTHY M S
     AGED ABOUT -62
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25046

262. MANJUNATHA D T
     S/O THIMMAYYA NAIKA D V
     AGED ABOUT -49
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-25784

263. SHIVAPPANAIKA H P
     S/O PUTTANAIKA
     AGED ABOUT -58
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29045
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264. SUDHAKARA KUPPALLI K S
     S/O SRINIVASA GOWDA K B
     AGED ABOUT -67
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31008

265. DUGGAPPA GOWDA K C
     S/O CHINNAYYAGOWDA
     AGED ABOUT -69
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31086

266. ASHOKA JOGI H K
     S/O KALINGA JOGI
     AGED ABOUT -51
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31090

267. RATNAKARA D S
     S/O SUBRAOSHETTY
     AGED ABOUT -49
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-32171

268. GOPALAKRISHNA D N
     S/O NAGAPPAYYA
     AGED ABOUT -50
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-32371
                       - 87 -
                                      NC: 2025:KHC:6220
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                               C/W WP No. 3189 of 2025



269. PURUSHOTTAMA
     S/O SEETHARAMARAO K S
     AGED ABOUT -76
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34325

270. NAGANANDA K N
     S/O NARASIMHAMURTHY K S
     AGED ABOUT -66
     MELUBILRE POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-35455

271. GANAPAYYA NAYAKA
     S/O PUTTAYYA NAYAKA
     AGED ABOUT -71
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-5529

272. KRISHNAMURTHY K R
     S/O RAMAYYA K M
     AGED ABOUT -62
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9329

273. RAJAN A R
     S/O RAMAYYA A D
     AGED ABOUT -63
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-9910
                       - 88 -
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274. NARENDRA L T
     S/O THAMMAYYA NAIKA
     AGED ABOUT -66
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-10388

275. MANOJA S D
     S/O DUGGAPPAGOWDA G S
     AGED ABOUT -50
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-11406

276. SRIPADA MURTHY H S
     S/O SEETHARAMABHATTA H V
     AGED ABOUT -55
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-12331

277. DAYANANDA H V
     S/O VENKATARAMAYYA A
     AGED ABOUT -66
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-14880

278. RAGHAVENDRA H V
     S/O VENKATARAMAIH A
     AGED ABOUT -60
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-14881
                       - 89 -
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279. THANDAV MURTHY K R
     S/O RAMAYYA K M
     AGED ABOUT -50
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16032

280. NARAYANASWAMY K R
     S/O RAMAYYA K M
     AGED ABOUT -55
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16036

281. SHANKARA RAO D R
     S/O RAMAYYA K M
     AGED ABOUT -61
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-16744

282. SRIDHARA A R
     S/O RAME NAIKA A S
     AGED ABOUT -50
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-17190

283. CHANDRASHEKARA S R
     S/O RAME GOWDA
     AGED ABOUT -67
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-20227
                       - 90 -
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284. CHANDRAPPA L S
     S/O SUBBENAIKA
     AGED ABOUT -61
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-20316

285. SRINIVASA K H
     S/O HIRIYANNAYYA
     AGED ABOUT -54
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21268

286. NAGESHA T K
     S/O KRISHNADEVARAYA
     AGED ABOUT -50
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-21345

287. VISHNUMURTHY A P
     S/O PUTTENAIKA
     AGED ABOUT -51
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-22382

288. DEVAPPA GOWDA M K
     S/O KRISHNAPPA GOWDA
     AGED ABOUT -70
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23413
                       - 91 -
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289. MANJUNATHA K C
     S/O CHANDRASHEKARAIH
     AGED ABOUT -67
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23507

290. NAGESHA K C
     S/O CHANDRASHEKARAIH
     AGED ABOUT -55
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23836

291. HAREESH KUMAR
     S/O CHANDRASHEKARAIH
     AGED ABOUT -51
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-23932

292. LAXMINARAYANA K C
     S/O CHANDRASHEKARAIH K M
     AGED ABOUT -60
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-24148

293. INDIRA C N
     S/O VENKATESHA A R
     AGED ABOUT -61
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-27656
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294. SRINATH A R
     S/O RAMANAIH NAIKA
     AGED ABOUT -61
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29168

295. NARASIMHAMURTHY K V
     S/O VENKATA GIRIYAPPA K M
     AGED ABOUT -67
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29589

296. SRIKANTA T S
     S/O SEEYHARAMAYYA T S
     AGED ABOUT -68
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-29858

297. SUBRAHMANYA HOLLAH K
     S/O KTRISHNAMURTHY A V
     AGED ABOUT -65
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-30486

298. RAMESH K S
     S/O SRIKANTA RAO D R
     AGED ABOUT -51
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-31755
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299. SUDEEPCHANDRA
     S/O SHESHAPPA NAIK
     AGED ABOUT -57
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-34770

300. RAMESH T S
     S/O SRIKANTA T S
     AGED ABOUT -62
     SURYADEVASTHANA POST
     KOPPA,CHIKMAGALURU-577126
     SHARE NO-43055

301. VASUDEVAKAMATH
     S/O SRINIVASAKAMATH
     AGED ABOUT 62 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-7078

302. DHANAJAYA S
     S/O SEETHARAMAYYA
     AGED ABOUT 68 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-9233

303. RAMACHANDRA K S
     S/O SRINIVASAYYA
     AGED ABOUT 60 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-10906
                       - 94 -
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304. LAKSHMINARAYANA B P
     S/O PHANIYAPPAYYA
     AGED ABOUT 72 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-11231

305. NAGABHUSHAN B R
     S/O RAMABHAT B
     AGED ABOUT 52 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-11641

306. ANANATHMURTHY T K
     S/O KOLLURABHAT
     AGED ABOUT 63 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-14096

307. PARAMESHWARA A V
     S/O VENKATGOWDA
     AGED ABOUT 78 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-14909

308. ARUNAKUMAR K A
     S/O VASUDEVABHAT
     AGED ABOUT 48 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-17191
                       - 95 -
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309. SHARATHCHANDRA B N
     S/O NANJUNDAYYA
     AGED ABOUT 62 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-18879

310. SUDHAKARA K V
     S/O VASUDEVABHAT
     AGED ABOUT 62 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-20269

311. SHANKARA M P
     S/O POOVAYYAPOOJARI
     AGED ABOUT 60 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-20982

312. SEETHARAMAYYA V P
     S/O PARAMESHWARAYYA
     AGED ABOUT 58 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-2132

313. PRASHANTHA B S
     S/O SHESHADRI
     AGED ABOUT 61 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-23835
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314. KRISHNAMURTHY K M
     S/O MANJAPPAYYA
     AGED ABOUT 72 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-24217

315. RAMESHAKAMATH K S
     S/O SRINIVASAKAMATH
     AGED ABOUT 68 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-24591

316. SHAILAJA G D
     W/O HOOVAPPAGOWDA
     AGED ABOUT 58 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-24743

317. KRISHNAPPA T
     S/O THANIYAMOGERA
     AGED ABOUT 52 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-25328

318. SHANTHA B K
     W/O KRISHNAMURTHY B P
     AGED ABOUT 51 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-27647
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319. KRISHNAPPANAIKA
     AGED ABOUT 63 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-28351

320. UMALAKSHMI
     W/O NAGARAJA
     AGED ABOUT 50 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-28683

321. REKHA
     W/O ARUNKUMAR
     AGED ABOUT 53 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-30462

322. GANESHA K S
     S/O SRINIVASAYYA
     AGED ABOUT 55 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-30545

323. UPENDRA K N
     S/O NAGESHRAO K R
     AGED ABOUT 59 YEARS
     BERKODIGEPOST,KOPPA
     CHIKMAGALUR-577126
     SHARE NO-31328

324. NAGARAJ
     S/O LAKSHMINARAYANA,
                           - 98 -
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     AGED ABOUT 60 YEARS
     BALAGADI, KOPPA POST -577126
     SHARE NO-11235

325. JANAKAMMA
     W/O BYRAPPA,
     AGED ABOUT 58 YEARS,
     BALAGADI, KOPPA POST -577126
     SHARE NO-18331

326. UMASHANKAR,
     S/O GANGADHAR,
     AGED ABOUT 55 YEARS,
     BALAGADI, KOPPA POST -577126
     SHARE NO-20051

327. CHANDRASHEKAR. H.N
     S/O NAGESH BHATT,
     AGED ABOUT 58 YEARS,
     HIREGADDE,KOPPA POST -577126
     SHARE NO-32189

328. KALSAPPA NAIK K.C
     S/O CHANNAPPA NAIK,
     AGED ABOUT 65 YEARS,
     HIREGADDE,KOPPA POST -577126
     SHARE NO-28900

329. SUDHER H K
     S/O KESHAVA NAIK,
     AGED ABOUT 48 YEARS,
     HIREGADDE,KOPPA POST -577126
     SHARE NO-26273

330. SHIVANANDA H V
     S/VENKATACHALAIAH,
                        - 99 -
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     AGED ABOUT 70 YEARS,
     HIREGADDE,KOPPA POST -577126
     SHARE NO-22451

331. SAMSUNDHAR M S
     S/O SINGHAPPA,
     AGED ABOUT 60 YEARS,
     AGALAGANDI,KOPPA POST -577126
     SHARE NO-25947

332. HARIPRASAD
     S/O SINGHAPPA,
     AGED ABOUT 55 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-26109

333. ATHMARAM
     S/O SINGHAPPA,
     AGED ABOUT 58 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-26447

334. RAVISHEKARA N
     S/O NARAYANA GOWDA,
     AGED ABOUT 61 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-27430

335. NAGESH N P
     S/O PUTTAIAH,
     AGED ABOUT 62 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-30079

336. RAVISHEKAR N P
     S/O PUTTAIAH,
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     AGED ABOUT 55 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-30080

337. MEENAKASHI K N
     W/O NARAYANA K S
     AGED ABOUT 56 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-31850

338. SHRIDHARA K C
     S/O CHANDRASHEKAR,
     AGED ABOUT 60 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-32491

339. NARAYANA K S
     S/O SUBBA RAO
     AGED ABOUT 60 YEARS,
     AGALAGANDI, KOPPA POST -577126
     SHARE NO-12665

340. M G RAMACHANDRA,
     S/O GANESHAIAH,
     AGED ABOUT 62 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-21465

341. SURESH K N,
     S/O MANJUNATH GOWDA,
     AGED ABOUT 55 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-25806

342. RAJENDRA BN,
     S/O NAGENDRA HEGDE,
                           - 101 -
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     AGED ABOUT 55 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-18291

343. M G KRISHNA MURTHY,
     S/O GANESHAIAH,
     AGED ABOUT 58 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-17433

344. SUDHAKARA D P
     S/O PUTTANNA GOWDA,
     AGED ABOUT 57 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-18546

345. SHANKARAPPA GOWDA,
     S/O APPE GOWDA,
     AGED ABOUT 61 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-22936

346. SHRUNGESHWARA RAO K L,
     S/O LAKSHMINARAYANA RAO,
     AGED ABOUT 65 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-24605

347. CHANDRASHEKAR K,
     S/O KRISHNAPPA GOWDA,
     AGED ABOUT 61 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-26446

348. NARAYANA ACHARYA,
     S/O MANJA ACHARYA,
                        - 102 -
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     AGED ABOUT 65 YEARS,
     KULURU, KOPPA POST -577126
     SHARE NO-27233

349. RAMASWAMY S K,
     S/O KUMARAIAH,
     AGED ABOUT 62 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-12335

350. SHAKTIDHARA,
     S/O CHANDRASHEKARA UDUPA,
     AGED ABOUT 48 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-15893

351. DHANAMMA,
     W/O YELLAPPA,
     AGED ABOUT 64 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-16178

352. SHASHIDHARA K V
     S/O VISHWESHWARA BHATT,
     AGED ABOUT 49 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-16418

353. NEELAKANATA JOIS
     S/O PARAMESHWARA JOIS,
     AGED ABOUT 57 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-18290

354. GURUPRASAD S K
     S/O KOLLURAIAH,
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     AGED ABOUT 52 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-21404

355. NATESH K S
     S/O SRINIVAS JOIS,
     AGED ABOUT 54 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-24527

356. SEETHARAM JOIS H B
     S/O BHASKARA JOIS,
     AGED ABOUT 60 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-27872

357. THAMMAIAH H S
     S/O SEENE GOWDA,
     AGED ABOUT 58 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-28100

358. NARASIMHA MURTHY K L
     S/O LAKSHMIKANTHAIAH,
     AGED ABOUT 57 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-28263

359. LALITHAMBA
     W/O NAGENDRA,
     AGED ABOUT 56 YEARS,
     KAMMARADI, KOPPA POST -577125
     SHARE NO-31012

360. KUMARA D
     S/O DHARMAPPA,
                        - 104 -
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     AGED ABOUT 56 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-31851

361. LILY NAROHNA
     W/O THOMAS NAROHNA,
     AGED ABOUT 56 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-31409

362. RAGHAVENDRA K S
     S/O NAGESH RAO,
     AGED ABOUT 49 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-32652

363. SATVIK B S
     S/O SHESHAPPA GOWDA,
     AGED ABOUT 46 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-33226

364. SHARATH KUMAR B R
     S/O RAMACHANDRA,
     AGED ABOUT 45 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-34991

365. MITHRA N R
     S/O RUDRE GOWDA,
     AGED ABOUT 48 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO-43122

366. GREGORY NAROHNA
     S/O NAROHNA,
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       AGED ABOUT 48 YEARS,
       BERUKUDIGE, KOPPA POST -577125
       SHARE NO-17932

367. KLEMENT NAROHNA
     S/O NAROHNA,
     AGED ABOUT 46 YEARS,
     BERUKUDIGE, KOPPA POST -577125
     SHARE NO- 29247

368. NAYANA D K
     C/O NAGESH,
     AGED ABOUT 55 YEARS,
     HIREKODIGI, KOPPA POST -577125

369. SUSHRUTH R
     S/O RAMASWAMY
     AGED ABOUT 46 YEARS,
     KUVEMPU NAGARA, KOPPA POST -577125
     SHARE NO- 33486
                                     ...PETITIONERS

(BY SRI. GIREESHA KODGI, ADVOCATE)

AND:

1.     THE STATE OF KANATAKA
       DEPARTMENT OF CO-OPERATION,
       M.S BUILDING
       DR. B.R AMBEDKAR VEEDHI,
       BENGALURU-01.
       REPRESENTED BY ITS PRINCIPAL SECRETARY

2.     THE STATE CO-OPERATIVE ELECTION COMMISSION,
       3RD FLOOR, SHANTHI NAGAR,
       T.T.M.C. 'A' BLOCK,
       SHANTHI NAGAR, BANGALORE-27,
                         - 106 -
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     REPRESENTED BY ITS JOINT REGISTRAR

3.   RETURNING OFFICER
     APPOINTED FOR
     MALENADU ADIKE MARATADA SAHAKARA
     SANGHA NIYAMITHA (MAMCOS),
     SAGARA ROAD, SHIVAMOGGA -577 204

4.   MALENADU ADIKE MARATADA SAHAKARA SANGHA
     NIYAMITHA (MAMCOS)
     SAGARA ROAD, SHIVAMOGGA -577204
     REPRESENTED BY ITS
     CHIEF EXECUTIVE OFFICER
                                   ...RESPONDENTS

(BY SRI. YOGESH B NAIK, AGA FOR R1 AND R3;
    SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
    SRI. RAVINJAY KULKARNI, ADVOCATE FOR C/R4)

     THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO.2 TO 4 TO INCLUDE THE NAME OF THE
PETITIONERS IN THE ELIGIBLE VOTERS LIST FOR THE YEAR
2024-25 AND PERMIT THE PETITIONERS TO CAST THEIR
VOTES IN THE ELECTIONS TO THE RESPONDENT NO.4
WHICH IS SCHEDULED TO BE HELD ON 04/02/2025 AND
ETC.


    THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM:   HON'BLE MRS JUSTICE K.S. HEMALEKHA
                             - 107 -
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                        ORAL ORDER

Petitioners are seeking to direct respondents to include the names of petitioners in the eligible voters list and permit the petitioners to cast their votes in the election of respondent No.4-Society, which was scheduled to be held on 04.02.2025.

2. This Court, by way of interim arrangement on 03.02.2025, permitted the petitioners to cast their votes in the ensuing elections scheduled to be held on 04.02.2025 to the Board of Directors of respondent No.4-Society subject to the final outcome of these writ petitions.

3. The challenge in these writ petitions are on the premise that notice under Rule 13 of the Karnataka Co-

Operative Societies Rules, 1960 ('the KCS Rules, 1960' for short) is not issued.

4. Heard Sri.Gireesha Kodgi, learned counsel for the petitioners, Sri. Yogesh D Naik, learned AGA for respondent Nos.1 and 3, Sri. T.L. Kiran Kumar, learned

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 counsel for respondent No.2 and Sri. Ravinjay Kulkarni, learned counsel for respondent No.4-Society.

5. Learned counsel for respondent No.4-Society fairly submits that mandate prescribed under Rule 13-D (2-A) of the Karnataka Co-operative Societies Rules, 1960 ('Rules' for short) has not been complied with.

6. Rule 13-D of the Rules, 1960 reads as under:

"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co- operative societies indicating the name and address of each society.

(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-

(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.

(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections,

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 if any within fifteen days from the date of notice.

(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.

(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.

v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.

(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-

(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;

(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;

(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;

(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.

(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.

(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-

(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;

(b) the admission number, the name of the society, the name of the delegate proposed to represent the society in the case of a member society, and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.

(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).

(7) The final electoral roll shall consist of the following,-

(a) all the individual members with right to vote in respect of a primary co-operative society; or

(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or

(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.

(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.

(9) The election calendar of events for general election of directors of the board shall provide for.-

(a) date of notification inviting nomination;

(b) last date for receipt of nomination;

(c) date and time for scrutiny of nomination;

(d) date and time for publication of list of validly nominated candidates;

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025

(e) date and time for withdrawal of nomination papers;

(f) Date and time for publication list of contesting candidates;

(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;

         (h)    Date and time of poll;
         (i)    Date and time of counting and declaration of
                results."



7. The Co-Ordinate Bench of this Court in the case of Sri. B Ganganna and Others Vs. The State of Karnataka, Department of Co Operation and others1 (B Ganganna) had given deliberate consideration to the provisions of Rule 13-D of the KCS Rules, 1960 and adjudication of dispute under Section 70 of the Karnataka Co-Operative Societies Act, 1959 ('KCS Act, 1959' for short). The Co-Ordinate Bench of this Court framed the following points for consideration at paragraph No.9, which reads as under:

1
ILR 2024 KAR 1901
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 "9. In the light of the contentions raised, the following questions arise for consideration;

(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule

14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?

(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?

(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."

(Emphasis supplied)

8. The Co-Ordinate Bench after giving deliberate consideration to various judgments has held at paragraph Nos.50 and 51 as under:

"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.

(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.

(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium

(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.

51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:

ORDER Writ petition is disposed of on the following terms:
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025
(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-

operative Societies Act, 1959, if raised."

9. Section 70 of the KCS Act, 1959 reads as under:

"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding anything
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-

operative society, or a credit agency.

such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 (2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-

(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;

(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;

(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.

(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025

(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.

(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.

    (4)     xxxxx
    (5)     x x x x x"



10. The plain reading of Section 70 makes it clear that an extensive and exhaustive mechanism is provided under the aforesaid Section and the authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the elections, whether the petitioners are the

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 eligible voters and have paid membership dues, or annual general body meetings are attended or availed the minimum services are all questions of fact, which have to be decided under Section 70 of the KCS Act, 1959 and the writ petitions under Article 226 of the Constitution of India to challenge the electoral roll, the petitioners have not made out any exceptional case in these petitions to be entertained and the decision of the Co-Ordinate Bench of this Court in the case of B. Ganganna as stated supra is squarely applicable to the present facts.

11. It is brought to the notice of this Court that under identical circumstances, the Co-Ordinate Bench of this Court in the case of H.S. Raju and others Vs. State of Karnataka and others2 (H.S. Raju) has permitted the votes to be counted and election results to be announced, keeping open all contentions to be adjudicated in the appropriate forum under Section 70 (2) (c) of the Karnataka Co-Operative Societies Act, 1959 ('the Act' for 2 2022 (4) AKR 775

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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 short). Whether the petitioners would incur any disqualification to vote or not is a question of fact to be decided by the appropriate authority under Section 70 (2)

(c) of the Act and hence, the following:

ORDER i. Writ petitions stand disposed of.
ii. The Returning Officer to count the votes, including the votes cast by petitioners and announce the results of the election, which was scheduled on 04.02.2025.
iii. Aggrieved party is entitled to raise a dispute under Section 70 (2) (c) of the Act, if raised a dispute under the said provision, questioning the eligibility of the petitioners to vote in the election to the Board of the respondent - society, the said dispute shall be decided without being influenced by the interim order granted by this Court and it is made clear that granting of an interim order in favour of the petitioner would not give any finding on the eligibility of the petitioners to vote in the election of the Board of respondent - society.
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NC: 2025:KHC:6220 WP No. 3195 of 2025 C/W WP No. 3189 of 2025 iv. The eligibility of the petitioners to vote in the election is kept open to be decided in a dispute, if any, raised in this regard.
v. If any such dispute relating to the eligibility of the petitioners to vote in the election to the Board of the respondent-society is raised, the effect of holding the petitioners ineligible to vote and excluding such votes, on the final outcome of the election results shall also be taken into account before passing the final orders.
vi. The vote cast by the petitioners shall be kept in a separate sealed box after counting.
vii. This Court has not expressed any merits or demerits of the ineligibility of the petitioners.
Sd/-
____________________ JUSTICE K.S. HEMALEKHA SS List No.: 2 Sl No.: 16 CT:SNN