Delhi High Court - Orders
Sharp Industries Through Sole ... vs Bank Of Maharashtra on 10 April, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2068/2019
SHARP INDUSTRIES THROUGH SOLE PROPRIETOR RAJU
SOLANKI
..... Petitioner
Through: Mr. Gorang Goyal and Ms. Sangeeta
Sondhi, Advocates.
versus
BANK OF MAHARASHTRA ..... Respondent
Through: Mr. Santosh Kumar Rout and
Mr. Abhishek Chakraborty, Advocates.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 10.04.2023 At request of the learned counsel appearing on behalf of the petitioner, list on 27.04.2023.
PURUSHAINDRA KUMAR KAURAV, J APRIL 10, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRIYA Signing Date:12.04.2023 18:42:43