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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(e) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973

(e)the sales tax and any other local tax payable on the date of commencement of this Order, on the quantity of Light Diesel Oil, and the increase or decrease, if any, therein after that date;